High Courts20 Apr 2012
CG State Police Officers Association Vs Union of India and Others
Chhattisgarh High Court · (2012) 3 CGBCLJ 275
Administrative Tribunals Act, 1985 — Section 14, 14(1)(a)Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Chhattisgarh High Court judgments, 2012
700 judgments · page 21 of 35
High Courts19 Apr 2012Dismissed
Ram Niwas and Others Vs State of C.G.
Chhattisgarh High Court · (2012) 3 CGLJ 636
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 2Penal Code, 1860 (IPC) — Section 304B, 34
High Courts19 Apr 2012Dismissed
Smt. Geeta Soni Vs Omprakash Soni
Chhattisgarh High Court · (2012) 3 CGBCLJ 156
Criminal Procedure Code, 1973 (CrPC) — Section 125, 18Family Courts Act, 1984 — Section 19(1)Hindu Adoptions and Maintenance Act, 1956 — Section 18
High Courts18 Apr 2012Allowed
Bharatram and Another Vs Ishwar Prasad and Others
Chhattisgarh High Court · (2012) 04 CHH CK 0027
Madhya Pradesh Land Revenue Code, 1959 — Section 170B, 49(3)
High Courts18 Apr 2012
United India Insurance Company Limited Vs Ghera Bai and another
Chhattisgarh High Court · (2013) 1 ACC 811 : (2012) 2 CG.L.R.W. 329
Motor Vehicles Act, 1988 — Section 10, 10(2), 166, 18, 2
High Courts17 Apr 2012Dismissed
Bholaram Patel and Another Vs Bundram and Others
Chhattisgarh High Court · (2012) 2 MPJR 25
Evidence Act, 1872 — Section 18, 21Motor Vehicles Act, 1988 — Section 166
High Courts17 Apr 2012Allowed
Ranjana Kamble Vs Smt. Ranjana alias Vimaltai and others
Chhattisgarh High Court · AIR 2012 Chh 167 : (2013) 1 DMC 229
Hindu Marriage Act, 1955 — Section 24, 25, 26, 27, 28Succession Act, 1925 — Section 372, 373, 384(3)
High Courts17 Apr 2012Dismissed
Menaka Sheel Vs Gopal Sheel
Chhattisgarh High Court · (2012) 4 CGLJ 158
High Courts16 Apr 2012Dismissed
Smt Vandana A Chouhan Sima Sahu Anand Vasant Rao Bakshi Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2012) 3 CGBCLJ 178
Chhattisgarh Swami Vivekanand Technical University Act, 2004 — Section 39
High Courts16 Apr 2012Dismissed
Ramesh Surana Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2012) 04 CHH CK 0019
High Courts13 Apr 2012Allowed
Mohanlal Verma Vs State of C.G.
Chhattisgarh High Court · (2012) 2 CG.L.R.W. 342 : (2012) 4 CGLJ 33
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 456, 457, 506
High Courts13 Apr 2012Dismissed
A. Karan Rao and Another Vs State of Chhattisgarh
Chhattisgarh High Court · (2012) 2 Crimes 508
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 34, 380
High Courts12 Apr 2012Allowed
Chaituram Vs State of Chhattisgarh
Chhattisgarh High Court · (2012) 2 CG.L.R.W. 490 : (2012) CriLJ 3670
Evidence Act, 1872 — Section 134, 27Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts12 Apr 2012Allowed
Shrikrishna Pandey Vs Chhattisgarh Vidhan Sabha and Others
Chhattisgarh High Court · (2012) 2 CG.L.R.W. 321
Constitution of India, 1950 — Article 14, 311, 311(2), 311(2)(b)
High Courts12 Apr 2012
M/s. Gulab Chand Jain Vs South Eastern Coalfields Ltd. and Others
Chhattisgarh High Court · AIR 2012 Chh 132
Arbitration Act, 1940 — Section 20Arbitration and Conciliation Act, 1996 — Section 11(6), 11(6)
High Courts12 Apr 2012Allowed
Ramadhar Bhaskar Vs State of Madhya Pradesh and Others
Chhattisgarh High Court · (2012) 2 CG.L.R.W. 9 : (2012) 3 CGBCLJ 171 : (2012) 4 MPHT 22
Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 10, 14, 15, 15(2), 16State Bank of India (Supervisory Staff) Service Rules, 1975 — Rule 50(3)
High Courts11 Apr 2012Allowed
Shifa Nath Vs State of C.G. and Others
Chhattisgarh High Court · (2012) 4 CGLJ 218
Chhattisgarh Panchayat Raj Adhiniyam, 1993 — Section 119, 95Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4
High Courts11 Apr 2012Allowed
Ashok Kumar Deshmukh Vs Smt. Gayatri
Chhattisgarh High Court · AIR 2012 Chh 113 : (2012) 2 CG.L.R.W. 333 : (2012) 3 MPHT 60
Family Courts Act, 1984 — Section 19(1)Hindu Marriage Act, 1955 — Section 13
High Courts11 Apr 2012Dismissed
Devi Prasad Chandrakar Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2012) 3 MPJR 41
High Courts10 Apr 2012Allowed
Smt. Salma Hussain and Others Vs Ayub Hussain and Others
Chhattisgarh High Court · (2012) 3 CGBCLJ 281 : (2012) 4 CGLJ 298
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 1A, Order 33 Rule 2Constitution of India, 1950 — Article 39A