COURT ARCHIVE

Chhattisgarh High Court judgments, 2010

520 judgments · page 7 of 26

High Courts28 Sept 2010Dismissed

Mukundilal (Dead) through L.Rs. Vs Jama Masjid and Chhoti Masjid Trust and Others

Chhattisgarh High Court · (2010) 09 CHH CK 0032

Constitution of India, 1950 — Article 136Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 23A, 3, 3(2)Transfer of Property Act, 1882 — Section 106

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High Courts27 Sept 2010Dismissed

Krishiupaj Mandi Samithi Vs Khandelwal Rice Mill and Another

Chhattisgarh High Court · (2011) 1 CGLJ 323

Chhattisgarh Krishi Upaj Mandi Adhiniyam, 1972 — Section 19(4), 34, 34(4), 66, 67

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High Courts27 Sept 2010Dismissed

Smt. Nirmal Kaur Vs Gurjit Singh Khanuja alias Satnam Singh

Chhattisgarh High Court · AIR 2012 Chh 12 : (2012) 1 DMC 690 : (2012) 1 MPHT 39

Constitution of India, 1950 — Article 142Hindu Marriage Act, 1955 — Section 28

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High Courts27 Sept 2010Allowed

United India Insurance Co. Ltd. Vs Mustkeem and Others

Chhattisgarh High Court · (2012) ACJ 145 : (2012) 3 TAC 881

Motor Vehicles Act, 1988 — Section 149, 166Road Regulations, 1989 — Rule 15, 15(1)

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High Courts27 Sept 2010Dismissed

Noor Ali Farista and Others Vs State of Chhattisgarh and Others

Chhattisgarh High Court · (2010) 09 CHH CK 0007

Constitution of India, 1950 — Article 226

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High Courts25 Sept 2010Allowed

Ashirvad Ispat (Ryp) Ltd. Vs Commissioner of C. Ex. and Cus., Raipur

Chhattisgarh High Court · (2011) 265 ELT 189 : (2012) 25 STR 193

Central Excises and Salt Act, 1944 — Section 35(C)Hot Re-rolling Steel Annual Capacity Determination Rules, 1997 — Rule 5

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High Courts24 Sept 2010

Makhan Lal and Others Vs Ghanshyam and Others

Chhattisgarh High Court · (2010) 4 MPJR 106

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 33 Rule 10, 54, 96, 97

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High Courts24 Sept 2010

United India Insurance Co. Ltd. Vs Ramniwas Sharma (since dead) and Others

Chhattisgarh High Court · (2011) 1 MPHT 48

Workmens Compensation Act, 1923 — Section 147

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High Courts24 Sept 2010

The Hindustan Steel Works Constructions Ltd. Vs Suresh Kumar Chetal and Others

Chhattisgarh High Court · (2011) 1 CG.L.R.W. 144 : (2011) 128 FLR 745 : (2011) 3 LLJ 204 : (2011) 1 MPHT 82

Payment of Gratuity Act, 1972 — Section 7, 8

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High Courts23 Sept 2010Dismissed

Hindustan Steel Work Construction Vs D.B. Rathore and Company

Chhattisgarh High Court · AIR 2011 Chh 25 : (2011) 2 ARBLR 377

Arbitration Act, 1940 — Section 14, 17, 30, 33, 39Limitation Act, 1963 — Section 5

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High Courts23 Sept 2010Dismissed

Raman Mehar, Devendra Nath Sirsant and Shivanand Kamde Vs State of Chhattisgarh

Chhattisgarh High Court · (2010) 09 CHH CK 0009

All India Council for Technical Education Act, 1987 — Section 10, 23

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High Courts23 Sept 2010Allowed

Smt. Munni Bai and Others Vs Kapil Dev Yadav and Others

Chhattisgarh High Court · (2011) 3 MPJR 1 : (2011) 1 MPJR 165 : (2011) 2 TAC 863

Motor Vehicles Act, 1988 — Section 166

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High Courts22 Sept 2010Allowed

Ankit Steels Vs Cestat, New Delhi

Chhattisgarh High Court · (2011) 263 ELT 59

Central Excise Rules, 1944 — Rule 173Central Excises and Salt Act, 1944 — Section 35C , 35GConstitution of India, 1950 — Article 226

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High Courts22 Sept 2010Dismissed

Samaru Vs Pyarelal and others

Chhattisgarh High Court · (2011) ACJ 2378

Motor Vehicles Act, 1988 — Section 166, 173

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High Courts22 Sept 2010Dismissed

Bharat Aluminium Company Vs Engineering Projects India and Others

Chhattisgarh High Court · (2010) 09 CHH CK 0046

Arbitration and Conciliation Act, 1996 — Section 11(6), 16(1)Constitution of India, 1950 — Article 12, 14, 16, 311

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High Courts22 Sept 2010

Mahavir Prasad Vs Murarilal Agarwal and Others

Chhattisgarh High Court · (2011) 1 CGLJ 365

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)

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High Courts21 Sept 2010Dismissed

Smt. Prankumari and Another Vs Pyarelal Ahir and Others

Chhattisgarh High Court · (2012) 2 CG.L.R.W. 94

Evidence Act, 1872 — Section 101Hindu Adoptions and Maintenance Act, 1956 — Section 11

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High Courts21 Sept 2010Dismissed

Kishore Sinha Vs State of Chhattisgarh and Another

Chhattisgarh High Court · (2011) 1 MPHT 9

Constitution of India, 1950 — Article 226, 227

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High Courts20 Sept 2010Allowed

Narendra Bhusan Dubey Vs State of M.P. (Now C.G.)

Chhattisgarh High Court · (2011) 1 CGLJ 259

Criminal Procedure Code, 1973 (CrPC) — Section 293, 313Evidence Act, 1872 — Section 114Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 42(1), 42(2), 50

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High Courts20 Sept 2010

Shyam Lal Bhimte Vs Madhya Pradesh Audhyogik Vikas Nigam and Others

Chhattisgarh High Court · (2010) 09 CHH CK 0004

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