High Courts07 Oct 2010Allowed
Jethu Vs State of M.P.
Chhattisgarh High Court · (2011) CriLJ 490
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Chhattisgarh High Court judgments, 2010
520 judgments · page 6 of 26
High Courts06 Oct 2010Allowed
Sikander Singh Vs State of Chhattisgarh
Chhattisgarh High Court · (2011) 1 MPJR 56
Chhattisgarh Excise Act, 1915 — Section 34(2)
High Courts06 Oct 2010Allowed
Thanduram Bonkiram Dhobi Vs State of M.P. (now Chhattisgarh)
Chhattisgarh High Court · (2011) CriLJ 1303
Evidence Act, 1872 — Section 35Penal Code, 1860 (IPC) — Section 363, 366
High Courts06 Oct 2010Dismissed
Mst. Heerabai and Others Vs Mst. Kushibai and Others
Chhattisgarh High Court · (2011) 1 CGLJ 293
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts06 Oct 2010Dismissed
Union of India (UOI) Vs Associated Cement Company Ltd.
Chhattisgarh High Court · (2011) 267 ELT 55
Central Excises and Salt Act, 1944 — Section 35GCENVAT (Credit) Rules, 2002 — Rule 2
High Courts05 Oct 2010Allowed
Kamal Narayan Vs State of Chhattisgarh
Chhattisgarh High Court · (2011) CriLJ 612 : (2011) 1 Crimes 51 : (2011) 2 RCR(Criminal) 322
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 19, 24, 27ANarcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 36ATerrorist and Disruptive Activities (Prevention) Act, 1987 — Section 20(4)
High Courts05 Oct 2010Allowed
Barbrik Project Limited Vs State of Chhattisgarh, Chief Executive Officer, Chief Engineer and M.L. Haldkar
Chhattisgarh High Court · (2010) 10 CHH CK 0037
High Courts05 Oct 2010Dismissed
Rohit Kumar Mahobey Vs High Court of Chhattisgarh and Others
Chhattisgarh High Court · (2011) 3 CGLJ 105
Madhya Pradesh Civil Services (General Conditions of Service) Rules, 1961 — Rule 12
High Courts05 Oct 2010Allowed
Chandrika Prasad Sinha Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2011) 2 MPHT 49
Census Act, 1948 — Section 4
High Courts04 Oct 2010Allowed
Maheshwari and Company Vs State of Chhattisgarh and Another
Chhattisgarh High Court · AIR 2011 Chh 64
Chhattisgarh Municipal Act, 1961 — Section 136, 137, 138, 139
High Courts04 Oct 2010Dismissed
Oriental Insurance Company Ltd. Vs Smt. Manorama Devi and Others
Chhattisgarh High Court · (2011) 2 TAC 317
Motor Vehicles Act, 1988 — Section 147, 166, 167
High Courts04 Oct 2010Allowed
Ishwari Bai and another Vs Rajendra Kumar Dewangan and another
Chhattisgarh High Court · (2012) ACJ 1896
Motor Vehicles Act, 1988 — Section 146, 147, 149, 163A, 165Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts01 Oct 2010Dismissed
Vinod Namdeo Vs State of M.P.
Chhattisgarh High Court · (2011) 1 Crimes 39
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 22, 42(2), 50, 55
High Courts01 Oct 2010Dismissed
Shyam Biri Works Ltd. and Others Vs The State of Chhattisgarh and Others
Chhattisgarh High Court · (2010) 10 CHH CK 0023
Central Sales Tax Act, 1956 — Section 3, 6Chhattisgarh Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1964 — Section 11, 12, 12(A), 15, 19Chhattisgarh Tendu Patta (Vyapar Viniyaman) Niyamavali, 1966 — Rule 2(11), 2(5), 2(7), 4, 4(3)
High Courts01 Oct 2010Dismissed
Baba and Son''s Tradelink Co. Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2011) 45 VST 272
Central Sales Tax Act, 1956 — Section 2(g), 3, 3(a), 6Constitution of India, 1950 — Article 141, 19, 19(1), 19(1)(f), 229Contract Act, 1872 — Section 23
High Courts30 Sept 2010Allowed
Smt. Gangabai and Another Vs Jageshwar Yadav and Others
Chhattisgarh High Court · (2010) 4 MPJR 133
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts30 Sept 2010Dismissed
Commissioner of Cus. and C. Ex. Vs H.E.G. Ltd.
Chhattisgarh High Court · (2010) 260 ELT 386
Central Excise Rules, 1944 — Rule 57, 57AB, 57AD(3), 57AH, 57QCentral Excises and Salt Act, 1944 — Section 11A, 2
High Courts29 Sept 2010
Somnath and Another Vs State of M.P.
Chhattisgarh High Court · (2011) 1 Crimes 169
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(9)Penal Code, 1860 (IPC) — Section 307, 323, 324, 325, 326
High Courts29 Sept 2010Allowed
Suresh @ Ravi Vs State of M.P. (Now State of Chhattisgarh)
Chhattisgarh High Court · (2011) 1 Crimes 337
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts28 Sept 2010Allowed
Rajaram Maize Products Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2011) 38 VST 453
Madhya Pradesh General Sales Tax Act, 1958 — Section 12