High Courts16 Aug 2007Allowed
Neel Kumar @ Nilu Vs State of C.G.
Chhattisgarh High Court · (2007) 3 CGLJ 370
Penal Code, 1860 (IPC) — Section 376, 376(1), 506B
COURT ARCHIVE
Chhattisgarh High Court judgments, 2007
346 judgments · page 5 of 18
High Courts16 Aug 2007
Kacharu Lal Agrawal Vs Bhikham Chand Kothari
Chhattisgarh High Court · (2007) 4 MPHT 128
Transfer of Property Act, 1882 — Section 105, 106, 111, 113
High Courts14 Aug 2007Dismissed
National Insurance Company Limited Vs Rajendra Mourya, Rajesh Kumar Soni and Shyamsun Samuel Masih
Chhattisgarh High Court · AIR 2007 Chh 138
Motor Vehicles Act, 1988 — Section 146, 147, 149, 163A
High Courts13 Aug 2007Dismissed
Jhawarlal Bothara Vs Smt. Kusumlata Agarwal (dead) through her L.Rs. I.D. Agrawal and Others
Chhattisgarh High Court · (2007) 3 CGLJ 175
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 22Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
High Courts10 Aug 2007Dismissed
Anaal Automobiles Vs Ashish Kumar Shukla and Others
Chhattisgarh High Court · (2009) ACJ 1184
Central Motor Vehicles Rules, 1989 — Rule 3Motor Vehicles Act, 1988 — Section 3(2), 6
High Courts10 Aug 2007Allowed
New India Assurance Company Ltd. Vs Budharuram Banjare and Others
Chhattisgarh High Court · (2007) 3 CGLJ 220
Workmens Compensation Act, 1923 — Section 4, 4A, 4A(3)
High Courts08 Aug 2007
Dashrath and Others Vs State of Chhattisgarh
Chhattisgarh High Court · (2007) 3 CGLJ 417 : (2007) CriLJ 4248
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 323, 325, 34
High Courts07 Aug 2007
Laljee Joshi Vs Bhaiyya Ram Yadav
Chhattisgarh High Court · AIR 2007 Chh 142 : (2007) 3 CGLJ 299 : (2008) 1 MPHT 45
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts07 Aug 2007
S.K. Das and Others Vs Chhatishgarh Environment Conservation Board and Others
Chhattisgarh High Court · (2007) 3 CGLJ 504 : (2007) CriLJ 4345 : (2007) 4 MPHT 4
Air (Prevention and Control of Pollution) Act, 1981 — Section 21, 22, 31A, 37, 40COMPANIES ACT, 1956 — Section 291, 292, 293Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts07 Aug 2007Dismissed
Divisional Forest Officer (Territorial) Vs Fagua Sai
Chhattisgarh High Court · (2008) ACJ 2074 : (2007) 3 CGLJ 499 : (2008) 116 FLR 1071 : (2008) 1 MPHT 60
Employees Compensation Act, 1923 — Section 3Employees State Insurance Act, 1948 — Section 2
High Courts07 Aug 2007Dismissed
Bharat Petroleum Corporation Ltd. Vs Khatanand Alias K. Anand Saraf and Others
Chhattisgarh High Court · (2007) 3 CGLJ 263
Burmah Shell (Acquisition of Undertakings in India) Act, 1976 — Section 5, 5(1), 5(2), 7, 7(3)Caltex Acquisition of Shares of Caltex Oil Refining (India) Limited and of the Undertakings in India of Caltex (India) Limited Act, 1977 — Section 7Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19, Order 41 Rule 21, 151
High Courts07 Aug 2007
Samarudass and Others Vs Sub-Divisional Officer, Water Resources and Others
Chhattisgarh High Court · (2007) 3 CGLJ 161
Motor Vehicles Act, 1988 — Section 140, 166
High Courts07 Aug 2007Dismissed
Kanhaiya Lal Mehar Vs High Court of Chhattisgarh, High Court of MP and The District Judge
Chhattisgarh High Court · (2007) 3 CGLJ 326 : (2008) 1 MPHT 20
Constitution of India, 1950 — Article 226
High Courts06 Aug 2007Dismissed
Anusuiya Mesharam Vs Presiding Officer, Labour Court and Another
Chhattisgarh High Court · (2008) 1 CGLJ 465 : (2007) 4 MPHT 45
Constitution of India, 1950 — Article 32
High Courts06 Aug 2007Dismissed
Royal Sundaram Alliance Insurance Company Vs Lakhan Lal and Others
Chhattisgarh High Court · (2009) ACJ 1197 : (2008) 1 CGLJ 204 : (2007) 3 CGLJ 273
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5Madhya Pradesh Motor Vehicles Rules, 1994 — Rule 97(7)Motor Vehicles Act, 1988 — Section 166
High Courts03 Aug 2007Allowed
National Insurance Company Ltd. Vs Ramcharan and Others
Chhattisgarh High Court · (2008) 1 CGLJ 141
Motor Vehicles Act, 1939 — Section 103A, 94, 95Motor Vehicles Act, 1988 — Section 149(2), 157, 166
High Courts02 Aug 2007Dismissed
Rajaram Vs State of C.G.
Chhattisgarh High Court · (2007) 3 CGLJ 203
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302
High Courts01 Aug 2007Dismissed
Ram Vilas and Others Vs South Eastern Coalfields Limited and Others
Chhattisgarh High Court · (2008) 1 CGLJ 201 : (2007) 4 MPHT 67
Constitution of India, 1950 — Article 226
High Courts01 Aug 2007Dismissed
Sonraj Jangade and Another Vs State of Chhattisgarh
Chhattisgarh High Court · (2007) CriLJ 4367
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313, 374Evidence Act, 1872 — Section 145, 45Penal Code, 1860 (IPC) — Section 302, 34
High Courts30 Jul 2007Dismissed
Jhalaram Kannaoje Vs State of C.G. and Others
Chhattisgarh High Court · (2007) 3 CGLJ 396
Financial Code — Rule 84, 85