High Courts14 Sept 2007Dismissed
Amru Vs State of Chhattisgarh
Chhattisgarh High Court · (2008) 1 CGLJ 216 : (2008) CriLJ 284
Criminal Procedure Code, 1973 (CrPC) — Section 15, 156, 157, 161, 313Penal Code, 1860 (IPC) — Section 302, 307
COURT ARCHIVE
Chhattisgarh High Court judgments, 2007
346 judgments · page 4 of 18
High Courts12 Sept 2007Dismissed
R.N. Mishra Vs Manoj Jain
Chhattisgarh High Court · (2008) 1 MPHT 11
Criminal Procedure Code, 1973 (CrPC) — Section 357, 421, 482
High Courts11 Sept 2007
Baijnath and Another, Pila Dau and Another and Jhingur Yadav Vs Chandrika Prasad Sahu and Others Awadh Ram Sahu Vs Puk Ram Satnami and Others, Pila Dau Sahu and Others, Jhingur Yadav and Others and Baijnath Satnami and Others
Chhattisgarh High Court · (2008) 1 CGLJ 307 : (2007) 4 MPHT 115
Motor Vehicles Act, 1988 — Section 149, 163A, 166, 173
High Courts07 Sept 2007Dismissed
Jayesh Kumar Jain Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2008) 1 CGLJ 198 : (2007) 4 MPHT 97
COMPANIES ACT, 1956 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 154, 190, 200
High Courts03 Sept 2007Allowed
R. Gopalakrishnan Vs The Manager, Karasaka Roadways Pvt. Ltd. and Another
Chhattisgarh High Court · (2008) 117 FLR 702 : (2008) 1 MPHT 103
Employees Compensation Act, 1923 — Section 2, 30, 4, 4A
High Courts03 Sept 2007
Cent Bank Vs Laxmandas and Others
Chhattisgarh High Court · (2007) 3 CGLJ 334 : (2007) 4 MPHT 32
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts30 Aug 2007
Ram Prasad Agrawal Vs Rammanohar Soni
Chhattisgarh High Court · (2007) 3 CGLJ 407 : (2008) 1 MPHT 1
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(b), 12(1)(c), 12(1)(m)
High Courts27 Aug 2007
R. Narayanan Vs State of C.G. and Another
Chhattisgarh High Court · (2007) 3 CGLJ 305
Constitution of India, 1950 — Article 12, 14, 16, 16(1)Madhya Pradesh Local Fund Audit (Gazetted) Service Recruitment Rules, 1991 — Rule 13, 13(2), 14, 14(1)
High Courts27 Aug 2007
R. Narayanan and S.R. Tainguria Vs State of Chhattisgarh and Another
Chhattisgarh High Court · (2008) 1 MPHT 77
Constitution of India, 1950 — Article 12, 14, 16
High Courts27 Aug 2007Dismissed
Smt. Neeru Soni and Smt. Vandana Soni Vs Municipal Corporation
Chhattisgarh High Court · (2007) 3 CGLJ 482 : (2007) 4 MPHT 35
High Courts24 Aug 2007Allowed
Birjha Bai Vs Beduram Sinha and Others
Chhattisgarh High Court · (2007) 4 MPHT 99
High Courts24 Aug 2007Dismissed
Krishna Kumar Soni and Others Vs Rajulal Soni and Others
Chhattisgarh High Court · (2007) 3 CGLJ 341 : (2007) 4 MPHT 39
High Courts24 Aug 2007Allowed
Kuldeep Tigga Vs State of Chhattisgarh
Chhattisgarh High Court · (2007) 3 CGLJ 490 : (2007) 4 MPHT 87
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 34
High Courts24 Aug 2007Allowed
Royal Sundaram Alliance Insurance Company Ltd. Vs Jhool Bai and Others
Chhattisgarh High Court · (2009) ACJ 758 : AIR 2008 Chh 8 : (2007) 3 CGLJ 347
Motor Vehicles Act, 1988 — Section 10, 166, 2
High Courts23 Aug 2007Allowed
Uttam Rajak Vs Smt. Shanti Bai Chouksey
Chhattisgarh High Court · AIR 2007 Chh 133 : (2007) 3 CGLJ 494 : (2007) 4 MPHT 91
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 5, Order 6 Rule 14, Order 6 Rule 15
High Courts23 Aug 2007Dismissed
Mukesh Singh Thakur Vs State of Chhattisgarh and Others
Chhattisgarh High Court · AIR 2008 Chh 4 : (2008) 1 CGLJ 172 : (2008) 1 MPHT 82
Constitution of India, 1950 — Article 246, 254National Council for Teacher Education Act, 1993 — Section 32, 33
High Courts22 Aug 2007
Balram Sharma Vs State of Chhattisgarh
Chhattisgarh High Court · (2007) 3 CGLJ 184 : (2007) CriLJ 4396 : (2008) 1 MPHT 28
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 354, 366Evidence Act, 1872 — Section 106, 25, 26, 27, 8Penal Code, 1860 (IPC) — Section 302
High Courts21 Aug 2007Dismissed
Chief General Manager, South Eastern Coalfields Ltd. Vs R. Mukteshwar Rai and Another
Chhattisgarh High Court · (2008) 1 CGLJ 504
Arbitration and Conciliation Act, 1996 — Section 18, 19, 20, 23, 24
High Courts17 Aug 2007Allowed
The New India Assurance Company Ltd. Vs Salikram and Others
Chhattisgarh High Court · (2007) 3 CGLJ 486
Motor Vehicles Act, 1988 — Section 166
High Courts17 Aug 2007Dismissed
Shekhar Chouhan Vs Geeta Devi
Chhattisgarh High Court · AIR 2007 Chh 136 : (2007) 3 CGLJ 217 : (2007) 4 MPHT 1
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 25