High Courts09 Jan 2007Dismissed
Suresh Prasad Chandania Vs State of M.P. (Now C.G.) and Others
Chhattisgarh High Court · (2007) 1 CGLJ 358
COURT ARCHIVE
Chhattisgarh High Court judgments, 2007
346 judgments · page 18 of 18
High Courts08 Jan 2007Dismissed
Sheetal Das Mahant Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2007) 2 MPHT 77
Constitution of India, 1950 — Article 226, 227, 311
High Courts08 Jan 2007
Rampyare and Another Vs State of C.G.
Chhattisgarh High Court · (2007) 3 CGLJ 535
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 201, 304B, 498A
High Courts08 Jan 2007Allowed
Managing Director, Bharat Aluminium Company Limited (BALCO) Vs Controlling Authority under Payment of Gratuity Act, 1972 and Others
Chhattisgarh High Court · (2007) 3 MPHT 1
Constitution of India, 1950 — Article 226, 227Payment of Gratuity Act, 1972 — Section 1, 3, 4, 7
High Courts04 Jan 2007Allowed
Govind and Others Vs State of C.G. and Others
Chhattisgarh High Court · (2007) 2 CGLJ 29
Chhattisgarh Shaskiya Sevak Anivarya Seva Nivritti Ka Vidhi Manyatakaran Act, 1967 — Section 3Constitution of India, 1950 — Article 309Madhya Pradesh Irrigation Department Work Charged and Contingency Paid Employees Recruitment and Conditions of Service Rules, 1977 — Rule 6, 8
High Courts03 Jan 2007Dismissed
Dinanath Sharma Vs Tarun Prasad Chatterjee
Chhattisgarh High Court · (2007) 1 CGLJ 332
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Representation of the People Act, 1951 — Section 100, 100(1), 123, 123(1), 123(1)A