COURT ARCHIVE

Chhattisgarh High Court judgments, 2007

346 judgments · page 15 of 18

High Courts21 Feb 2007Allowed

Sandeep Vs State of Chhattisgarh

Chhattisgarh High Court · (2007) CriLJ 1942

Arms Act, 1959 — Section 25, 27Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 34, 399, 402

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High Courts21 Feb 2007Dismissed

United Transport Company and Another Vs Smt. Khatoon Begum

Chhattisgarh High Court · AIR 2007 Chh 77 : (2007) 3 ARBLR 274 : (2007) 2 CGLJ 272

Arbitration Act, 1940 — Section 13, 14, 17, 20, 30Limitation Act, 1963 — Section 5

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High Courts20 Feb 2007

State of Madhya Pradesh (now Chhattisgarh) and Another Vs Chhattisgarh Jalasaya Pariyojna Shramik Sangh State of Chhattisgarh Vs Brijmohan and Others State of Chhattisgarh and Others Vs The Labour Court/Officer and Others Executive Engineer, Public Works Department (B and R) Vs Akhilesh Kumar Vaishnav

Chhattisgarh High Court · (2008) 116 FLR 1066 : (2008) 1 MPHT 65

Constitution of India, 1950 — Article 136, 226Industrial Disputes Act, 1947 — Section 11, 17B

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High Courts20 Feb 2007Allowed

Suraj Bhan Sinha and Another Vs State of C.G. and Others

Chhattisgarh High Court · (2007) 2 CGLJ 376

Chhattisgarh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 40(1), 40(2), 91

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High Courts20 Feb 2007Dismissed

Smt. Sheela Bai and Others Vs The New India Insurance Co. Ltd.

Chhattisgarh High Court · (2007) 2 CGLJ 351

Motor Vehicles Act, 1988 — Section 147, 163A, 173

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High Courts20 Feb 2007Allowed

Anil Tiwari Vs State of Chhattisgarh and Others

Chhattisgarh High Court · (2007) 2 CGLJ 368 : (2008) 1 MPHT 54

Constitution of India, 1950 — Article 311

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High Courts20 Feb 2007Dismissed

Saheblal Chandra and Another Vs Bhudayal Chandra and Another

Chhattisgarh High Court · (2008) ACJ 1340 : AIR 2007 Chh 79 : (2007) 2 CGLJ 128 : (2007) 4 RCR(Criminal) 435

Motor Vehicles Act, 1988 — Section 140, 163A, 165, 166, 167

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High Courts20 Feb 2007Allowed

Pramod Singh Alias Rajoo Vs State of M.P.

Chhattisgarh High Court · (2007) 2 CGLJ 212

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114, 145, 27Penal Code, 1860 (IPC) — Section 302, 394, 397

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High Courts19 Feb 2007Allowed

Gyaneshwar Gosai Vs Smt. Usha gosai

Chhattisgarh High Court · (2007) 2 CGLJ 95

Hindu Marriage Act, 1955 — Section 13

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High Courts19 Feb 2007Allowed

Smt. Shakuntala Rao and Others Vs Dr. Smt. Uma Gupta and Others

Chhattisgarh High Court · (2007) 2 CGLJ 97

Civil Procedure Code, 1908 (CPC) — Section 115Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23, 23E

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High Courts19 Feb 2007Allowed

Gyaneshwar Gosai Vs Smt. Usha Gosai

Chhattisgarh High Court · (2008) 1 MPJR 14

Hindu Marriage Act, 1955 — Section 13

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High Courts15 Feb 2007Dismissed

Divisional Forest Officer, Wildlife Division and Another Vs Smt. Janki bai and Others

Chhattisgarh High Court · (2007) 2 CGLJ 348

Motor Vehicles Act, 1988 — Section 166, 173

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High Courts15 Feb 2007Dismissed

National Insurance Co. Ltd. Vs Ram Bai and Others

Chhattisgarh High Court · (2008) ACJ 1806 : (2007) 2 CGLJ 80 : (2008) 3 MPHT 93

Motor Vehicles Act, 1988 — Section 149(7)

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High Courts15 Feb 2007Dismissed

National Insurance Co. Ltd. Vs Shyam Sunder and Others

Chhattisgarh High Court · (2007) 02 CHH CK 0008

Motor Vehicles Act, 1988 — Section 149(7)

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High Courts14 Feb 2007Dismissed

Mahesh Baghel Vs Smt. Phulodevi Netam and Others

Chhattisgarh High Court · (2007) 02 CHH CK 0030

Representation of the People Act, 1951 — Section 123(7), 80

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High Courts14 Feb 2007Dismissed

Paramjeet Kaur Vs Keher Singh and Others

Chhattisgarh High Court · (2007) 2 CGLJ 104

Dowry Prohibition Act, 1961 — Section 3, 4, 5, 9Penal Code, 1860 (IPC) — Section 397, 401, 498A

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High Courts13 Feb 2007Dismissed

Urmila Bai and Others Vs Oriental Insurance Co. Ltd.

Chhattisgarh High Court · (2008) ACJ 1705 : (2007) 1 CGLJ 430

Motor Vehicles Act, 1988 — Section 163A, 173

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High Courts13 Feb 2007Dismissed

Smt. Urmila Bai and Others Vs Policy Issuing Office, Branch Manager, The Oriental Insurance Company Limited, Kamthi Line, Rainandgaon (CG)

Chhattisgarh High Court · (2007) 2 MPJR 45

Motor Vehicles Act, 1988 — Section 140, 140(1), 147, 147(1), 149(1)

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High Courts12 Feb 2007Dismissed

Paulus Tigga Vs Xaxarios Ekka and Others

Chhattisgarh High Court · (2007) 1 CGLJ 444

Limitation Act, 1963 — Article 54Stamp Act, 1899 — Section 36

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High Courts12 Feb 2007Dismissed

Chatur Singh and Others Vs Gayaram alias Gendulal

Chhattisgarh High Court · (2007) 1 CGLJ 456

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 41 Rule 4, 100, 151Limitation Act, 1963 — Section 5

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