High Courts22 Mar 2007Dismissed
Rajesh Kumar Dewangan Vs Life Insurance Corporation of India and Others
Chhattisgarh High Court · (2007) 3 MPHT 22
Constitution of India, 1950 — Article 14, 21
COURT ARCHIVE
Chhattisgarh High Court judgments, 2007
346 judgments · page 13 of 18
High Courts21 Mar 2007Dismissed
Smt. Dipika and Others Vs Halal Khorin and Others
Chhattisgarh High Court · (2007) 2 CGLJ 359
High Courts21 Mar 2007Allowed
Amar Nath Sahu Vs State of Chhattisgarh
Chhattisgarh High Court · (2007) 2 CGLJ 519 : (2007) CriLJ 3014 : (2007) 2 MPHT 88
Criminal Procedure Code, 1973 (CrPC) — Section 438Essential Commodities Act, 1955 — Section 10A, 3, 7
High Courts20 Mar 2007Dismissed
Oriental Insurance Company Ltd. Vs Shri Shyamlal Kanwar and Others
Chhattisgarh High Court · (2007) 3 CGLJ 39 : (2007) 2 MPHT 84
Limitation Act, 1963 — Section 5
High Courts20 Mar 2007Allowed
Netram Sahu Vs Mukesh Isayee and Others
Chhattisgarh High Court · (2007) 3 MPHT 27
Motor Vehicles Act, 1988 — Section 173
High Courts19 Mar 2007Dismissed
Smt. Abha Patel Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2007) 4 MPHT 20
Constitution of India, 1950 — Article 226
High Courts16 Mar 2007
Yadu Kumar Patel Vs State of Chhattisgarh
Chhattisgarh High Court · (2007) 3 CGLJ 464 : (2007) CriLJ 2846
Penal Code, 1860 (IPC) — Section 375, 376, 511
High Courts16 Mar 2007
Tanuram Vs State of Chhattisgarh
Chhattisgarh High Court · (2007) 03 CHH CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts15 Mar 2007Dismissed
Oriental Insurance Co. Ltd. Vs Kanti Bai and Others
Chhattisgarh High Court · (2008) ACJ 2290
Motor Vehicles Act, 1988 — Section 149(2), 170
High Courts15 Mar 2007Allowed
Dr. Naval Singh Chandel Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2007) 3 MPHT 34
High Courts14 Mar 2007Dismissed
Padman Lal Chaudhary and Others Vs State of Chhattisgarh and Others
Chhattisgarh High Court · (2007) 03 CHH CK 0013
Constitution of India, 1950 — Article 14, 16, 226
High Courts14 Mar 2007
G.V. Rathore Vs State of Chhattisgarh and Another
Chhattisgarh High Court · (2007) 3 CGLJ 18
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 Mar 2007Dismissed
United India Insurance Company Limited Vs Munna Singh Raj and Others
Chhattisgarh High Court · (2008) 3 MPHT 68
Motor Vehicles Act, 1988 — Section 140, 170
High Courts13 Mar 2007Dismissed
Ringa alias Rainga Vs State of M.P. (now Chhattisgarh)
Chhattisgarh High Court · (2007) 3 MPHT 36
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts12 Mar 2007
Sharik Ahmad (Advocate) Vs Sunder Lal
Chhattisgarh High Court · (2008) 1 MPHT 51
Constitution of India, 1950 — Article 20, 227Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts09 Mar 2007
Kanti Prasad Rathor Vs Smt. Gunwantin Ben Tank
Chhattisgarh High Court · (2007) 3 CGLJ 387
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115, 151Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23E, 23E(2)
High Courts09 Mar 2007
Durg Sahkari Vipnan Samiti Maryadit and Others Vs State of Chhattisgarh and Others
Chhattisgarh High Court · AIR 2007 Chh 120
Constitution of India, 1950 — Article 136, 14, 19, 226, 298Essential Commodities Act, 1955 — Section 3, 7
High Courts09 Mar 2007Dismissed
Lucky Bharat Garrage Vs The Oriental Fire and General Insurance Company Ltd. and Others
Chhattisgarh High Court · (2007) 3 CGLJ 23
Arbitration Act, 1940 — Section 17, 20, 30, 33, 35Civil Procedure Code Amendment Act, 1976 — Order 43 Rule 1, Order 43 Rule 1A, Order 43 Rule 2, 104, 105Court Fees Act, 1870 — Article 11, 6
High Courts09 Mar 2007Allowed
Sahodari Bai Kanoje Vs State of C.G.
Chhattisgarh High Court · (2007) 3 CGLJ 472
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 201, 304B, 304B(1), 34
High Courts09 Mar 2007Allowed
Smt. Fatima Sultana and Others Vs Mujaffar Ali Asraf
Chhattisgarh High Court · (2007) 2 CGLJ 178
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23(J), 23A