Tribunals and Commissions08 Nov 2024
Mohammad Mustafa Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 1460
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 85 of 560
Tribunals and Commissions08 Nov 2024Dismissed
Rajveer Singh, S/O Late Shri Ramhet Singh Vs Union Of India, Through General Manager, North Central Railway, Allahabad Zone, Allahabad - 211001 & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 0022
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions08 Nov 2024
Jagroop Singh Vs Union Of India Through General Manager, NCR, Allahabad & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 0021
Tribunals and Commissions08 Nov 2024Dismissed
M.Z. Sarwar Vs Union Of India Through Secretary, Ministry Of Defence, South Block, New Delhi. & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 0020
Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 12, 14, 15(4)
Tribunals and Commissions08 Nov 2024Allowed
Naveen Kumar & Ors Vs Union Of India Through Its Secretary, Ministry Of Finance, Department Of Revenue, New Delhi-110001 & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 0015
Tribunals and Commissions07 Nov 2024
Ram Kripal & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 1461
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions07 Nov 2024
Triveni Sarothiya Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 1462
Central Civil Services (Temporary Service) Rules, 1965-Rule 2(b), 2(d), 3, 4, 10CCS (CCA) Rules, 1965-Rule 14Central Civil Services (Pension) Rules 2021-Rule 50, 2 (Explanation 6)
Tribunals and Commissions07 Nov 2024
Anoop Kumar Srivastava & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 1463
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions07 Nov 2024
Rais Ahmad Jafri Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 1464
Tribunals and Commissions06 Nov 2024
A. Srinivasa Rao Vs National Highways Authority Of India & Anr.
Central Administrative Tribunal · (2024) 11 CAT CK 1465
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14, 311(2)CCS (CCA) Rules, 1965-Rule 14(3)(ii)(b), 14(4)(a), 14(3), 14(4), 16(3)
Tribunals and Commissions06 Nov 2024
A. Srinivasa Rao Vs National Highways Authority Of India, Ministry Of Road Transport And Highways, G-5&6, Sector-10, Dwarka, New Delhi-110075 & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 0012
Administrative Tribunals Act, 1985 — Section 19Customs Act, 1962 — Section 108Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 14(3)(ii)(b), 14(4)(a), 1414(3)(ii)(b)
Tribunals and Commissions05 Nov 2024
Sushil @ Sushila Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 1466
Tribunals and Commissions05 Nov 2024
Ved Bhagwan Vs Gyanesh Bharti & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 1467
Tribunals and Commissions05 Nov 2024Disposed Of
Sushil @ Sushila Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 0013
Tribunals and Commissions04 Nov 2024
Dr. Abhirami Sreechith & Ors. Vs The Secretary & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 1468
Tribunals and Commissions04 Nov 2024Dismissed
Dr. Abhirami Sreechith & Ors Vs Secretary, Ministry Of Labour And Employment Department, Government Of India, New Delhi-110001 & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 0001
Tribunals and Commissions30 Oct 2024
Niranjan Swain Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 10 CAT CK 1409
ED Agents (Conduct and Service) Rules, 1964-Rule 8, 17BO Rules (6th Edition) 2nd reprint-Rule 131 (3), 174, 175Indian Penal Code-Section 409, 420, 467, 468, 471
Tribunals and Commissions30 Oct 2024
Bijaylaxmi Das Vs Commissioner, Kendriya Vidyalaya Sangathan & Ors.
Central Administrative Tribunal · (2024) 10 CAT CK 1410
Tribunals and Commissions30 Oct 2024
Purnendu Sekhar Pati Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 10 CAT CK 1411
Tribunals and Commissions30 Oct 2024
Shashank Mahera Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 10 CAT CK 1412
CAT (Procedure) Rules, 1987-Rule 15, 16