Tribunals and Commissions12 Nov 2024
Harish Chandra Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 1505
Administrative Tribunals Act, 1985-Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 84 of 560
Tribunals and Commissions12 Nov 2024Disposed Of
Harish Chandra, S/o Late Dwarika Prasad Vs Union Of India Through The Manger, North Central Railway, Headquarters Office, Subedarganj, Allahabad & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 0002
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions11 Nov 2024
Ramakrishnan.A.K. Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 1506
RTI ActTravelling Allowance Rules-SR 116
Tribunals and Commissions11 Nov 2024
Rejani.R. Vs Employees State Insurance Corporation & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 1507
CAT (Procedure) Rules, 1987-Rule 16
Tribunals and Commissions11 Nov 2024
Pradosh.P.Pai Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 1508
Tribunals and Commissions11 Nov 2024
Lijo Dominic & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 1509
CAT Rules of Practice-Rule 17(b)CAT Procedure Rules-Rule 6
Tribunals and Commissions11 Nov 2024
Darshan Lal Vs Bharat Sanchar Nigam Limited & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 1510
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions11 Nov 2024
Komalram Sahni Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 1511
Tribunals and Commissions11 Nov 2024
Shailender Kumar & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 1512
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17, 24
Tribunals and Commissions11 Nov 2024Dismissed
Ramakrishnan.A.K. Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 0018
Tribunals and Commissions11 Nov 2024Dismissed
Pradosh.P.Pai Vs Union Of India Represented By Secretary To Government, Ministry Of Tourism, HRD Division, C-1, Hutments, Delhousi Road, New Delhi � 11 & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 0017
Tribunals and Commissions11 Nov 2024Dismissed
Rejani.R. & Ors Vs Employees State Insurance Corporation, Panchadweep Bhavan, C.I.G. Road, New Delhi � 02, Represented By Its Director General & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 0016
Central Administrative Tribunal (Procedure) Rules, 1987 Rule 16
Tribunals and Commissions11 Nov 2024Disposed Of
Lijo Dominic & Ors Vs Union Of India Represented By The General Manager Southern Railway, Head Quarters Office, Park Town P.O. Chennai-600003 & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 0014
Central Administrative Tribunal (Procedure) Rules, 1987 Rule 6, 17(b)
Tribunals and Commissions11 Nov 2024Disposed Of
Darshan Lal (HR No. 200301944) Vs Bharat Sanchar Nigam Limited (A Govt. Of India Enterprise) & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 0004
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions11 Nov 2024Allowed
Shailender Kumar & Ors Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 0003
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17, 24
Tribunals and Commissions08 Nov 2024
M.Z. Sarwar Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 1513
Central Civil Services (CCA) Rules, 1965-Rule 14, 12, 15(4)CCS(Conduct) Rules, 1964-Rule 3(1) (1), (ii) and (ill)
Tribunals and Commissions08 Nov 2024
Rajveer Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 1514
Constitution of India-Articles 14, 16
Tribunals and Commissions08 Nov 2024
H.P. Singh (Housla Prasad Singh) Vs Union Of India & Anr.
Central Administrative Tribunal · (2024) 11 CAT CK 1515
Tribunals and Commissions08 Nov 2024
Jagroop Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 1516
Tribunals and Commissions08 Nov 2024
Naveen Kumar & Ors. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 1459
Central Revised Pay Rules, 2008