Tribunals and Commissions28 Nov 2024Allowed
Manoj Kumar Gupta Vs Union Of India Through The Secretary Of Ministry Of Personnel & (Public Grievances And Pension (DOPT) New Delhi 110001 & Ors
Central Administrative Tribunal · (2024) 11 CAT CK 0024
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 83 of 560
Tribunals and Commissions27 Nov 2024
Somvir Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 1526
CAT Act, 1985-Section 19Constitution of India-Articles 14, 16 & 21Indian Railway Medical Regulation, 2000-Para 511 (1) to (3) (f)
Tribunals and Commissions27 Nov 2024
Monika Vs GNCT Of Delhi & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 1527
AT Act, 1985-Section 19
Tribunals and Commissions27 Nov 2024
Parvesh Gautam Vs Ministry Of Health And Family Welfare & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 1528
Delhi Council for Physiotherapy and Occupational Therapy Act, 1997-Section 41Evidence Act, 1872
Tribunals and Commissions27 Nov 2024
Sanjeev Kumar Upadhyay Vs N.K. Sinha & Anr.
Central Administrative Tribunal · (2024) 11 CAT CK 1529
Tribunals and Commissions27 Nov 2024Dismissed
Somvir Vs Union Of India Through & Ors
Central Administrative Tribunal · (2024) 11 CAT CK 0035
Central Administrative Tribunal Act, 1985 — Section 19Constitution Of India, 1950 — Article 14, 16, 21
Tribunals and Commissions27 Nov 2024Disposed Of
Parvesh Gautam Vs Ministry Of Health And Family Welfare Through Secretary, Govt. Of NCT 9th Level, A-Wing, I.P. Extension Delhi Secretariat, Delhi-110002 & Ors
Central Administrative Tribunal · (2024) 11 CAT CK 0034
Delhi Council For Physiotherapy And Occupational Therapy Act, 1997 — Section 41
Tribunals and Commissions27 Nov 2024Allowed
Monika Vs GNCT Of Delhi & Ors
Central Administrative Tribunal · (2024) 11 CAT CK 0027
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions21 Nov 2024
Uma Shankar Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 1543
Tribunals and Commissions21 Nov 2024
Vivek Kumar Pandey & Anr. Vs Bharat Sanchar Nigam Limited & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 1544
Administrative Tribunal Act, 1985-Section 21Constitution of India-Article 14
Tribunals and Commissions21 Nov 2024Dismissed
Vivek Kumar Pandey S/o Late N K Pandey Vs Bharat Sanchar Nigam Limited & Ors
Central Administrative Tribunal · (2024) 11 CAT CK 0007
Limitation Act, 1963 — Section 21
Tribunals and Commissions21 Nov 2024Dismissed
Uma Shankar Vs Union Of India Through Its General Manager, North Central Railway, Subedarganj, Prayagraj & Ors
Central Administrative Tribunal · (2024) 11 CAT CK 0006
Tribunals and Commissions18 Nov 2024
Sh Lekhram & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 1479
AT Act, 1985-Section 19Constitution of India-Articles 14, 16
Tribunals and Commissions18 Nov 2024
Ambili B. Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 1480
Central Civil Services (Revised Pay) Rules, 2008-Clause 1(2), Section II of Part C
Tribunals and Commissions18 Nov 2024
Lokesh Jakhar Vs Staff Selection Commission & Anr.
Central Administrative Tribunal · (2024) 11 CAT CK 1481
CAT Act, 1985-Section 19Constitution of India-Article 14, 16
Tribunals and Commissions18 Nov 2024
Farhad Ahmed Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 11 CAT CK 1482
Industrial Dispute Act, 1947Constitution of India-Articles 14, 16General Financial Rules (GFR)-Rule 155
Tribunals and Commissions18 Nov 2024Dismissed
Lokesh Jakhar Vs Staff Selection Commission Through Its Chairman & Ors
Central Administrative Tribunal · (2024) 11 CAT CK 0011
Central Administrative Tribunal Act, 1985 — Section 19Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions18 Nov 2024Allowed
MES No. 316460 Sh Lekhram, Electrician Sk, Gp C & Ors Vs Union Of India Through Its Secretary, Ministry Of Defence, South Block, New Delhi-110001 & Ors
Central Administrative Tribunal · (2024) 11 CAT CK 0010
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions18 Nov 2024Allowed
Ambili B Vs Union Of India, Represented By The Secretary To The Government Of India, Ministry Of Corporate Affairs, Shastri Bhavan, New Delhi � 110001 & Ors
Central Administrative Tribunal · (2024) 11 CAT CK 0009
Tribunals and Commissions18 Nov 2024Allowed
Farhad Ahmed Vs Union Of India Through Secretary, Ministry Of Defence, New Delhi & Ors
Central Administrative Tribunal · (2024) 11 CAT CK 0008
Constitution Of India, 1950 — Article 14, 16