Tribunals and Commissions30 Oct 2024
Supriya Guha Vs Dr. Prabhat Kumar & Anr.
Central Administrative Tribunal · (2024) 10 CAT CK 1413
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 86 of 560
Tribunals and Commissions30 Oct 2024Disposed Of
Purnendu Sekhar Pati Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 10 CAT CK 0019
Tribunals and Commissions30 Oct 2024Disposed Of
Bijaylaxmi Das Vs Commissioner, Kendriya Vidyalaya Sangathan. 18, Institutional Area, Saheed Jeet Singh Marg. New Delhi, 110016 & Ors.
Central Administrative Tribunal · (2024) 10 CAT CK 0018
Tribunals and Commissions30 Oct 2024Dismissed
Niranjan Swain Vs Union Of India, Represented Through It's Secretary-Cumdirector General Of Posts, Dak Bhawan, Sansad Marg, New Delhi- 110116 & Ors.
Central Administrative Tribunal · (2024) 10 CAT CK 0017
Indian Penal Code, 1860 — Section 409, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 248(1)ED Agents (Conduct And Service) Rules, 1964 — Rule 8, 17
Tribunals and Commissions30 Oct 2024Dismissed
Shashank Mahera Vs Union Of India, Represented Through Its Principal Secretary, Ministry Of Health & Family Welfare Department, New Delhi & Ors.
Central Administrative Tribunal · (2024) 10 CAT CK 0016
Central Administrative Tribunal (Procedure), Rules, 1987 — Rule 15, 16
Tribunals and Commissions29 Oct 2024
P.V.Beena Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 10 CAT CK 1414
CCS Pension Rules-Rule 54 (14) (b) (1)
Tribunals and Commissions29 Oct 2024Disposed Of
P.V. Beena Vs Union Of India, Represented By The Secretary, Ministry Of Finance, New Delhi � 110001 & Ors.
Central Administrative Tribunal · (2024) 10 CAT CK 0009
Civil Services (Pension) Rules, 1972 — Rule 54(14)(b)(1)
Tribunals and Commissions28 Oct 2024
KS Sunil Kumar Vs The Chairman & Secretary, Department Of Space & Anr.
Central Administrative Tribunal · (2024) 10 CAT CK 1415
Tribunals and Commissions28 Oct 2024
KS Sunil Kumar Vs The Chairman & Secretary, Department Of Space & Anr.
Central Administrative Tribunal · (2024) 10 CAT CK 1416
Persons with Disabilities Act 1995-Section 2(i), 47Right of Persons with Disabilities Act, 2016-Section 20(4), 20Right to Information Act
Tribunals and Commissions25 Oct 2024
Sanjay Kumar Vs Govt. Of NCT, Delhi & Anr.
Central Administrative Tribunal · (2024) 10 CAT CK 1417
Administrative Tribunals Act, 1985-Section 20
Tribunals and Commissions25 Oct 2024
Mahesh Chand Meena & Anr. Vs Kendriya Vidyalaya Sangathan & Ors.
Central Administrative Tribunal · (2024) 10 CAT CK 1418
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 15(3), 14, 15, 16, 21
Tribunals and Commissions25 Oct 2024
Smt. Archana Paswan Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 10 CAT CK 1419
Administrative Tribunals Act-Section 19Right to Information Act-Section 5
Tribunals and Commissions25 Oct 2024
Jay Kumar Vs The Director, Atomic Minerals Directorate for Exploration & Research & Anr.
Central Administrative Tribunal · (2024) 10 CAT CK 1420
Administrative Tribunals Act 1985-Section 19
Tribunals and Commissions25 Oct 2024Allowed
Archana Paswan Vs Union Of India Through Secretary, Ministry Of Communication Department Of Post & Telegraph Department, Daak Bhawan, New Delhi & Ors.
Central Administrative Tribunal · (2024) 10 CAT CK 0015
Administrative Tribunals Act, 1985 — Section 19Right To Information Act, 2005 — Section 5
Tribunals and Commissions25 Oct 2024Disposed Of
Mahesh Chand Meena & Ors Vs Kendriya Vidyalaya Sangathan Through Its Commissioner Kendriya Vidyalaya Sangathan (Under Ministry Of Education, Government Of India 18, Institutional Area, Shaheed Jeet Singh Marg New Delhi � 110016 & Ors.
Central Administrative Tribunal · (2024) 10 CAT CK 0014
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14, 15, 15(3), 16, 21
Tribunals and Commissions25 Oct 2024Disposed Of
Sanjay Kumar, Id � 20080299 Vs Govt. Of NCT, Delhi, Through The Principal, Secretary (Education), Old Secretariat, Sham Nath Marg, Delhi � 54 & Ors.
Central Administrative Tribunal · (2024) 10 CAT CK 0013
Administrative Tribunals Act, 1985 — Section 20
Tribunals and Commissions25 Oct 2024Disposed Of
Jay Kumar Vs Director, Atomic Minerals Directorate For Exploration & Research/Department Of Atomic Energy, 1-10-153-156, AMD- Complex, Begumpet, Hyderabad-500016. [Headquarters] & Ors.
Central Administrative Tribunal · (2024) 10 CAT CK 0012
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions22 Oct 2024
Shri Mansha Ram Vs General Manager, North Central Railway & Ors.
Central Administrative Tribunal · (2024) 10 CAT CK 1431
Railway Servants Discipline and Appeal Rules-Rule 9(21)
Tribunals and Commissions22 Oct 2024Allowed
Mansha Ram Vs General Manager, North Central Railway, Allahabad & Ors.
Central Administrative Tribunal · (2024) 10 CAT CK 0023
Railway Servants (Discipline And Appeal) Rules, 1968 — Rule 9.21
Tribunals and Commissions18 Oct 2024
Dev Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 10 CAT CK 1442
Administrative Tribunals Act, 1985-Section 19Railway Services (Pension) Rules, 1993-Rule 75 (6)(b), 75 (b)