AI Structured Summary
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Judgment
O R D E R
Since the application for condonation of delay stands dismissed by separate order, the Original Application is also dismissed.
List of Annexures
Annexure A-1 series: True copy of the medical records of the applicant from the year 2005
Annexure A-2: True copy of the medical opinion rendered by the VSSC Medical Board constituted on 15.4.2009
Annexure A-3: True copy of the DoP&T OM F.No. 25012/1/2015-Estt (A-IV) dated 19.5.2015
Annexure A-4: True copy of the Memorandum No. VSSC/EST/C/CMG/ 91924/306 dated 23.12.2011
Annexure A-5: True copy of the DoP&T OM No.18017/1/2014-Estt (L) dated 25.2.2015
Annexure A-6: True copy of the Notice of VRS submitted by the applicant
Annexure A-7: True copy of the Memorandum No. VSSC/EST/C/CMG/ 91924 dated 22.2.2012 issued by the Administrative Officer, EST
Annexure A-8: True copy of the DOPT OM No. 25012/1/2015-Estt.A-IV dated 7.9.2020