Tribunals and CommissionsSingle Bench(2023) 03 CAT CK 4041

Santhosh Kumar N. V vs The Secretary, Government Of India & Ors.

Central Administrative Tribunal · Decided on 9 March 2023

HON’BLE JUDGES
Sunil Thomas, J
CASE NUMBER
Original Application No.180/00462/2022

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Judgment

17 paragraphs · 305 words

Per: Justice Sunil Thomas, Judicial Member

When the matter was taken up, learned SCGSC placed before me a copy of the order of the Deputy Director Admn of Directorate General: All India Radio, Akashvani Bhawan, Parliament Street dated 06.03.2023 by which the applicant herein was given a new posting at AIR Thiruvananthapuram. According to the learned SCGSC, this has been in accordance with the prayer made by the applicant. Learned Counsel for the applicant fairly conceded that the applicant is satisfied with the above order.

2.

Recording the above submissions, the O.A is closed as infructuous. No costs.

List of Annexures

Annexure A1- True copy of the joining order of the applicant.

Annexure A2- True copy of the office Memorandum No.EEC/Chn/21(PF-SKNV)/S/670 dated 03.07.2020 issued from the office of the 5 respondent.

Annexure A3- True copy of the order No.05/2022-S-II dated 28.02.2022, issued by the 3 respondent.

Annexure A4- True copy of the representation dated 07.03.2022, along with its exhibits submitted before the 3 respondent.

Annexure A5- True copy of the forwarding letter dated 08.03.2022 issued by the 5 respondent to the 3 respondent.

Annexure A6- True copy of the representation dated 08.08.2022, submitted before the 2 respondent.

Annexure A7- True copy of the order no.25/2022-S-II dated 12.08.2022, issued by the 2 respondent.

Annexure A8- True copy of the service profile of the applicant dated 23.06.2021.

Annexure A9- True copy of the order no. A-10/40/2007-PPC dated 26.03.2007 of the 2 respondent.

Annexure A10- True copy of the order no.A-10011/02/2021-PPC(Part I) dated 14.07.2022, issued by the Prasar Bharathi.

Annexure A11- True copy of the representation dated 19.08.2022, submitted before the 3 respondent with typed copy.

Annexure A12- True copy of the order No.EEC/KOCHI-O.A-180/462/2022 dated 06.10.2022, issued by the 5 respondent.

Annexure A13- True copy of the Discharge Summary of the applicant, issued by the Sunrise Hospital, Kakkanad.