Tribunals and Commissions14 Oct 2020Disposed Of
Rekha Singh Vs Vijay Kumar Dev & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0037
COURT ARCHIVE
Central Administrative Tribunal judgments
11,264 judgments · page 327 of 564
Tribunals and Commissions14 Oct 2020Dismissed
Ajay Kumar Bassi Vs Central Bureau Of Investigation
Central Administrative Tribunal · (2020) 10 CAT CK 0036
Delhi Special Police Establishment (DSPE) Act, 1946 — Section 4A(1)Constitution Of India, 1950 — Article 32
Tribunals and Commissions13 Oct 2020
Pradeep Ahalwat Vs Director General & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0781
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions13 Oct 2020
Kiran Yadav Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0769
Tribunals and Commissions13 Oct 2020
Dr. Ankit Seth Vs North Delhi Municipal Corporation
Central Administrative Tribunal · (2020) 10 CAT CK 0763
Administrative Tribunals, 1985-Section 19CCS (Pension) Rules, 1972
Tribunals and Commissions13 Oct 2020
Ms Sudesh Vs The Medical Superintendent
Central Administrative Tribunal · (2020) 10 CAT CK 0761
Tribunals and Commissions13 Oct 2020
Ms. Kusum Vij & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0739
Tribunals and Commissions13 Oct 2020
Brajesh Tiwari & Ors. Vs Govt. Of Nct Of Delhi & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0721
Tribunals and Commissions13 Oct 2020
Sanjay Kumar Gupta Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0709
Tribunals and Commissions13 Oct 2020
Aman Singh Chauhan & Ors. Vs Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0708
Tribunals and Commissions13 Oct 2020Disposed Of
Kusum Vij & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0094
Tribunals and Commissions13 Oct 2020Dismissed
Brajesh Tiwari Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0087
Tribunals and Commissions13 Oct 2020Disposed Of
Kiran Yadav Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0035
Tribunals and Commissions13 Oct 2020Allowed
Dr. Ankit Seth Vs North Delhi Municipal Corporation
Central Administrative Tribunal · (2020) 10 CAT CK 0034
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions13 Oct 2020Disposed Of
Pradeep Ahalwat Vs Director General & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0033
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions13 Oct 2020Disposed Of
Sudesh Vs Medical Superintendent
Central Administrative Tribunal · (2020) 10 CAT CK 0032
Tribunals and Commissions12 Oct 2020
Suresh Chand & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0765
Tribunals and Commissions12 Oct 2020
Navratan Mittal Vs Kendriya Vidyalaya Sangathan & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0764
Tribunals and Commissions12 Oct 2020
Rajesh Sharma & Ors. Vs Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0762
Tribunals and Commissions12 Oct 2020
Premlata Gussain Vs N.C.E.R.T & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0710