Tribunals and Commissions12 Oct 2020
Parul Rathee & Ors. Vs Govt. Of NCTD & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0695
COURT ARCHIVE
Central Administrative Tribunal judgments
11,264 judgments · page 328 of 564
Tribunals and Commissions12 Oct 2020
Sh. Ajay Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0690
CCs (CCA) Rules, 1965-Rule 14
Tribunals and Commissions12 Oct 2020
Renu Sinha Vs Union Public Service Commission & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0688
Tribunals and Commissions12 Oct 2020
Anita Rani Vs M/O Railways & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0689
Railway Servants (Discipline & Appeal) Rules-Rule 25
Tribunals and Commissions12 Oct 2020Allowed
Ajay Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0092
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14
Tribunals and Commissions12 Oct 2020Disposed Of
Anita Rani Vs M/O Railways
Central Administrative Tribunal · (2020) 10 CAT CK 0091
Railway Servants (Discipline & Appeal) Rules, 1968 — Rule 25
Tribunals and Commissions12 Oct 2020Dismissed
Renu Sinha Vs Union Public Service Commission
Central Administrative Tribunal · (2020) 10 CAT CK 0090
Tribunals and Commissions12 Oct 2020Allowed
Parul Rathee & Others Vs Govt. Of NCTD
Central Administrative Tribunal · (2020) 10 CAT CK 0089
Tribunals and Commissions12 Oct 2020Dismissed
Premlata Gussain Vs N.C.E.R.T & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0088
Tribunals and Commissions12 Oct 2020Allowed
Suresh Chand Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0031
Tribunals and Commissions12 Oct 2020Disposed Of
Rajesh Sharma & Others Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0030
Tribunals and Commissions12 Oct 2020Disposed Of
Navratan Mittal Vs Kendriya Vidyalaya Sangathan (HQ) & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0029
Tribunals and Commissions09 Oct 2020
Bai Raj Singh Deswal Vs Commissioner Of Police & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0791
Tribunals and Commissions09 Oct 2020
Ram Bhagat Singh Vs Commissioner Of Police & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0775
Tribunals and Commissions09 Oct 2020
Dharamvir Singh Vs Commissioner Of Police & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0773
Tribunals and Commissions09 Oct 2020
Smt Rajni Parmar Vs UOI & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0770
Tribunals and Commissions09 Oct 2020
Amin Uddin Khan & Anr. Vs Ms. Nidhi Pandey & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0767
Tribunals and Commissions09 Oct 2020
Babu Ram Vs Commissioner Of Police & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0766
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions09 Oct 2020
Inder Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0700
Tribunals and Commissions09 Oct 2020
Monika Vs Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0694