Tribunals and CommissionsDivision Bench(2020) 10 CAT CK 0700

Inder Singh vs Union Of India & Ors.

Central Administrative Tribunal, Principal Bench, New Delhi · Decided on 9 October 2020

HON’BLE JUDGES
A.K. Bishnoi, Member (A) · R.N. Singh, Member (J)
CASE NUMBER
O.A. No.1502 of 2020

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Judgment

4 paragraphs · 52 words

Hon’ble Mr. R.N. Singh, Member (J):

After arguing at length, learned counsel for the applicant seeks permission to withdraw the OA with liberty to file better OA in accordance with law. Permission is granted.

2.

The OA stands dismissed as withdrawn with liberty as aforesaid.

3.

Pending MA also stands disposed of.