Tribunals and Commissions09 Oct 2020Dismissed
Monika Vs Govt. Of NCT Delhi & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0084
COURT ARCHIVE
Central Administrative Tribunal judgments
11,264 judgments · page 329 of 564
Tribunals and Commissions09 Oct 2020Disposed Of
Amin Uddin Khan & Others Vs Nidhi Pandey & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0028
Tribunals and Commissions09 Oct 2020Disposed Of
Bai Raj Singh Deswal Vs Commissioner Of Police & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0027
Tribunals and Commissions09 Oct 2020Disposed Of
Ram Bhagat Singh Vs Commissioner Of Police & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0026
Tribunals and Commissions09 Oct 2020Disposed Of
Babu Ram Vs Commissioner Of Police & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0025
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions09 Oct 2020Disposed Of
Dharamvir Singh Vs Commissioner Of Police & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0024
Tribunals and Commissions09 Oct 2020Dismissed
Rajni Parmar Vs UOI & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0023
Tribunals and Commissions08 Oct 2020
Manjeet Singh & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0793
Tribunals and Commissions08 Oct 2020Disposed Of
Ravinder Kumar Bansal Vs The Commissioner & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0783
Tribunals and Commissions08 Oct 2020
Tilak Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0777
Tribunals and Commissions08 Oct 2020
Inder Prakash Vs Govt. of NCT Delhi & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0774
Tribunals and Commissions08 Oct 2020
Arun Kumar Singh Vs Government Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0771
Tribunals and Commissions08 Oct 2020
Sangeeta Gupta Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0719
Tribunals and Commissions08 Oct 2020
Yashpal Aswal Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0718
Tribunals and Commissions08 Oct 2020
Sushil Kumar & Ors. Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0714
Tribunals and Commissions08 Oct 2020
Md. Aurangjeb Alam & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0712
Tribunals and Commissions08 Oct 2020
Pankaj Vs Shri V S Singh
Central Administrative Tribunal · (2020) 10 CAT CK 0705
Tribunals and Commissions08 Oct 2020
Jagdish Prasad Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0698
CCS (Conduct) Rules, 1964-Rule 3(1)(i)(ii)(iii)
Tribunals and Commissions08 Oct 2020
Saroj Bala Vs South Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0697
Tribunals and Commissions08 Oct 2020
Shibani Roy Choudhury (Retd.) Vs New Delhi Municipal Council & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0693