Tribunals and Commissions07 Oct 2020
Anita Bimal & Anr. Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0723
Administrative Tribunals Act, 1985-Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments
11,264 judgments · page 331 of 564
Tribunals and Commissions07 Oct 2020
Virender Kumar Arora Vs GNCTD through Directorate of Education & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0717
Tribunals and Commissions07 Oct 2020
Dhawlendu Vs Union Public Service Commission & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0711
Tribunals and Commissions07 Oct 2020Dismissed
Arun Kumar Vs Govt. Of NCT Delhi & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0077
Tribunals and Commissions07 Oct 2020Disposed Of
Dr. Priyanka Agarwala & Others Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0076
Tribunals and Commissions07 Oct 2020Dismissed
Deepaindra Kumar Vs UOI & Ors
Central Administrative Tribunal · (2020) 10 CAT CK 0075
Prevention Of Corruption Act, 1988 — Section 19
Tribunals and Commissions07 Oct 2020Dismissed
Society For Teachers' Cause & Others Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0073
Tribunals and Commissions07 Oct 2020Dismissed
Sushil Kumar Sharma & Others Vs Directorate Of Education
Central Administrative Tribunal · (2020) 10 CAT CK 0072
Tribunals and Commissions07 Oct 2020Disposed Of
Dhawlendu Vs Union Public Service Commission
Central Administrative Tribunal · (2020) 10 CAT CK 0071
Tribunals and Commissions07 Oct 2020Disposed Of
Virender Kumar Arora Vs GNCTD & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0070
Tribunals and Commissions07 Oct 2020Disposed Of
Anita Bimal Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0021
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions07 Oct 2020Dismissed
Arun Kumar Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0020
Tribunals and Commissions07 Oct 2020Dismissed
Rizwan Afar & Others Vs Central Revenue Control Laboratory & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0011
Securities Contract (Regulation) Act, 1956 — Sections 21, 22(f)
Tribunals and Commissions06 Oct 2020
Mahavir Singh Vs Chairman, Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0796
Constitution of India-Articles 14, 16
Tribunals and Commissions06 Oct 2020
Jai Kanwar Vs Chairman, Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0788
Constitution of India-Articles 14 and 16
Tribunals and Commissions06 Oct 2020
Tribhuwan Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0776
Tribunals and Commissions06 Oct 2020
Rahila Vs Mr. Ghyanesh Bharti & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0772
Tribunals and Commissions06 Oct 2020
Sukhber Vs East Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0768
AT Act, 1985-Section 19
Tribunals and Commissions06 Oct 2020
Santosh Kumar Roy & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0758
Tribunals and Commissions06 Oct 2020
Dr. Ashok Sharma Vs Government Of National Capital Territory Of Delhi & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0743