Tribunals and Commissions14 Sept 2026
Neha Kumari Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3412
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 29 of 560
Tribunals and Commissions14 Sept 2026
Arif Ramzan Parray Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3413
Jammu and Kashmir Compassionate Appointment Rules, 1994-Rule 7 (SRO 43 of 1994)Constitution of India-Articles 14, 16, 21
Tribunals and Commissions14 Sept 2026
Dewmuni Devi & Anr. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3414
Tribunals and Commissions14 Sept 2026Disposed Of
Mohammad Ashraf Banday Vs State Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3415
Jammu and Kashmir Compassionate Appointment Rules, 1994 (SRO-43 of 1994)-Rule 2(d)Constitution of India-Article 14Jammu and Kashmir Civil Service Regulations (CSR)-Rule 15
Tribunals and Commissions14 Sept 2026
Manzoor Ahmad Teeli Vs State Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3416
Jammu and Kashmir Compassionate Appointment Rules, 1994 (SRO-43 of 1994)-Rule 2(d); clause (d) of SRO-177 dated 20.06.2014Constitution of India-Article 14Jammu and Kashmir Muslim Personal Law (Shariat) Application Act, 2007
Tribunals and Commissions14 Sept 2026
Noor Mohammad Rather Vs State Of J&K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3417
Tribunals and Commissions14 Sept 2026
Javed Ahmad & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3418
Tribunals and Commissions14 Sept 2026
Ghulam Rasool Dar Vs Union Territory Of J&K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3419
SRO-59 of 1990
Tribunals and Commissions14 Sept 2026
Jan Mohummad Bhat Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3420
Tribunals and Commissions14 Sept 2026
Tabish Baig Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3011
Administrative Tribunals Act, 1985-Section 19Railway Servants (Conduct) Rules, 1966-Rule 3-1(ii), 3-1(iii)
Tribunals and Commissions14 Sept 2026
Sh. Santu Ram Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3003
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions14 Sept 2026
Gaurav Kumar Vs Commissioner Of Delhi Police & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3421
AT Act, 1985-Section 19Indian Penal Code-Sections 365, 392, 384, 427, 34Prevention of Corruption Act-Sections 7, 13(1)(a)
Tribunals and Commissions14 Sept 2026
Smt. Ranjana Singhal Vs Commissioner & Ors.
Central Administrative Tribunal · 2025 INSC 1368
Administrative Tribunals Act, 1985-Section 19CCS (Leave) Rules, 1972-Rule 12(2), 20CCS (CCA) Rules, 1965
Tribunals and Commissions14 Sept 2026
Vedpal Vs Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3423
CCS (CCA) Rules, 1965-Rule 10(1)(a), 10(7) (second proviso)
Tribunals and Commissions14 Sept 2026
Ved Prakash Gupta Vs The Commissioner Municipal Corporation Of Delhi & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3424
Right to Information Act
Tribunals and Commissions14 Sept 2026
Ms. Kalpna Vs Kendriya Vidyalaya Sangathan (HQ) & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3425
Constitution of India-Articles 14, 16Societies Registration Act, 1860KVS Promotion Rules
Tribunals and Commissions14 Sept 2026
Nirmal Dev Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3426
Indian Railway Establishment Code-Rule 1313, 1313-R-11, 1313-R-II, FR 22(I)(a)(1), FR 22(1)(a)(1), FR 22 C
Tribunals and Commissions14 Sept 2026
Usha Rani Vs Department Of Personnel Training & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3427
Central Civil Services (Pension) Rules 1972
Tribunals and Commissions14 Sept 2026
Vishnu Dutt Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3428
Constitution of India-Articles 14, 16, 226
Tribunals and Commissions14 Sept 2026
Ravi Kant Pandey Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3429