Administrative Tribunals Act, 1985-Section 19Jammu and Kashmir Social Welfare (Non-Gazetted) Service Recruitment Rules, 1991J&K Social Welfare (Subordinate) Service Recruitment Rules, 2009

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Tribunals and Commissions12 Sept 2026

Asib Hussain Vs The Union Territory Of Jammu And Kashmir & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 4715

Administrative Tribunals Act, 1985-Section 19

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Tribunals and Commissions12 Sept 2026

Dr. Bindu Vs Union Territory Of Jammu And Kashmir & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 4771

Administrative Tribunals Act, 1985-Section 19

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Tribunals and Commissions12 Sept 2026

Smt. Akoijam Sangotra Devi Vs UT of J&K & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 5407

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Tribunals and Commissions12 Sept 2026

Narinder Singh Vs The Union Territory Of Jammu And Kashmir & Anr.

Central Administrative Tribunal · (2026) 09 CAT CK 4780

Administrative Tribunals Act, 1985-Section 19Gazetted Service Recruitment Rules, 2010Constitution of India-Articles 14, 16

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Tribunals and Commissions12 Sept 2026

Shafia Kousar Vs UT of Jammu & Kashmir & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 5400

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Tribunals and Commissions12 Sept 2026Dismissed

Fayaz Ahmed Malik @ Fiyaz Ahmed & Anr. Vs The U.T of Jammu and Kashmir & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 5394

RPC-Sections 307, 341, 333 and 323

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Tribunals and Commissions12 Sept 2026

Anand Ambedkar Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 3435

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Tribunals and Commissions12 Sept 2026

Ram Kumar Yadav Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 3436

Establishment Rules

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Tribunals and Commissions11 Sept 2026Disposed Of

Ratnesh A. Koli Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6829

Central Civil Services (Conduct) Rules, 1964-Rule 21(1), 21(2), 3(1)(i), 3(1)(iii)Indian Penal Code-Section 498A, 494, 504, 506(2), 34Administrative Tribunals Act-Section 14

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Tribunals and Commissions11 Sept 2026Dismissed

Rameshwar Lal Bhartiya Vs Kendriya Vidyalaya Sangathan & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6808

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Tribunals and Commissions11 Sept 2026Disposed Of

Prem Swaroop Dubey Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6792

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