Tribunals and Commissions11 Sept 2026
Dr. Mubashar Mashqoor Mir Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4774
Administrative Tribunals Act, 1985-Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 32 of 560
Tribunals and Commissions11 Sept 2026
Harshwardhan Sharma Vs The Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4777
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions11 Sept 2026
Vaishno Devi Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4779
Administrative Tribunals Act, 1985-Section 19Jammu and Kashmir Civil Service Regulations-Article 170, 240, 200, 128Payment of Gratuity Act, 1972
Tribunals and Commissions11 Sept 2026
Dr. Kulbhushan Abrol & Ors. Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4784
Administrative Tribunals Act, 1985-Section 19J&K Reservation Act and RulesJ&K Civil Services (Classification, Control and Appeal) Rules, 1956-Rule 25
Tribunals and Commissions11 Sept 2026
Raiz Ahmed Aatoo Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4787
Tribunals and Commissions11 Sept 2026
Rakesh Gupta & Ors. Vs Union Territory Of J&K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5398
Administrative Tribunals Act, 1985-Section-19
Tribunals and Commissions11 Sept 2026
Mst. Ammatul Matien Vs State Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4791
Constitution of India-Article 14
Tribunals and Commissions11 Sept 2026
Ranjana Bibi @ Ranjona Bibi Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4350
Administrative Tribunals Act, 1985-Section 5(6), 19
Tribunals and Commissions11 Sept 2026
Union Of India & Ors. Vs Yashvant
Central Administrative Tribunal · 2024 INSC 524
Tribunals and Commissions11 Sept 2026
Sri Surendra Khatua Vs Union Of India & Ors.
Central Administrative Tribunal · 2025 INSC 998
Administrative Tribunals Act, 1985-Section 19Constitution of India-Articles 14, 16, 21, 141
Tribunals and Commissions11 Sept 2026
Amaresh Pati & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · 2026 INSC 156
Constitution of India-Article 14, 16, 21, 141Administrative Tribunals Act, 1985-Section 14, 19, 28Industrial Disputes Act, 1947
Tribunals and Commissions11 Sept 2026
Ambikeswar Behera Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5364
CCS(CCA) Rules, 1965-Rule 14
Tribunals and Commissions11 Sept 2026
Ms. Senjam Leimatombi Vs The Principal Accountant General (A&E), Manipur & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4206
RTI Act, 2005-Section 19(1)The Administrative Tribunals Act, 1985-Section 21(1)(a), 20(2)(a), 20(2)(b), 21(1), 21(2), 21(3)
Tribunals and Commissions11 Sept 2026
Jitendra Pratap Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4207
Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 10(2)(a)
Tribunals and Commissions11 Sept 2026
Shri Niranjan Chandra Malakar Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4842
Administrative Tribunals Act, 1985-Section 19CCS (CCA) Rules, 1965-Rule 14, 15(1), 15(2)CCS (Pension) Rules, 1972-Rule 9
Tribunals and Commissions11 Sept 2026
Rafique Uddin Barbhuiya Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4211
Interest Act 1978-Section 4
Tribunals and Commissions11 Sept 2026
Smti. Bharati Chanda Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4213
Constitution of India-Article 14
Tribunals and Commissions11 Sept 2026
Sri Arnab Deka Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3942
IPS (Appointment by Promotion) Regulations, 1955-Regulation 5(5)IPC-Section 120(B), 167, 409, 420, 468PC Act 1988-Section 13(1)(c)(d), 13(2)
Tribunals and Commissions11 Sept 2026
Sri Jayanta Acharjee Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3941
IREM-Rule 1301, 1302, 1303, 1304Indian Railway Medical Manual-Rule 561(A)(2), 561(A)(4)
Tribunals and Commissions11 Sept 2026
Shri S. Krishnan & Ors. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3940