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Central Administrative Tribunal judgments

11,191 judgments · page 33 of 560

Tribunals and Commissions11 Sept 2026

Sri Arindam Som Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 4219

All India Services (Discipline & Appeal) Rules, 1969-Rule 8RTI Act, 2005-Section S (1) (h)All India Services (Death-Cum-Retirement Benefits) Rules, 1958-Rule 6(1), 6(1)(b)(ii), 6
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Tribunals and Commissions11 Sept 2026

Mohan Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 3439

Administrative Tribunals Act, 1985-Section 19Fundamental Rules-Rule 56(j)Central Civil Services (Conduct) Rules, 1964-Rule 3(1)(i), (ii) and (iii)
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