Tribunals and Commissions15 Sept 2026
Yas Adarsh Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 5443
Constitution of India-Articles 14, 16, 226
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 27 of 560
Tribunals and Commissions15 Sept 2026Disposed Of
Rati Bhan & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5442
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions15 Sept 2026
Smt. Sushila Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5441
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions15 Sept 2026Disposed Of
Smt. Tanzeela Mumtaz & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5440
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions15 Sept 2026
Vimal Kumar Khetan Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 5439
Administrative Tribunals Act, 1985-Section 19CCS(CCA) Rules, 1965-Rule 14
Tribunals and Commissions15 Sept 2026
M. Unnikrishnan Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5438
Indian Forest Service (Appointment by Promotion) Regulations, 1966-Regulation 3, Rule 5, 5(2), 9(1)Indian Forest Service (Fixation of Cadre Strength) Second Amendment Regulations, 2015Constitution of India-Article 356(1), Sub-Clause (a)
Tribunals and Commissions15 Sept 2026
Sanjay Kumar Patel Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5437
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 6, 6(1)Administrative Tribunals Act, 1985-Section 19(1), 25
Tribunals and Commissions15 Sept 2026
Kiran Raj K. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5436
Constitution of India-Article 14
Tribunals and Commissions15 Sept 2026
Bibhudutta Dalei Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5435
CCS (Pension) Rules, 2021
Tribunals and Commissions15 Sept 2026
Jeji Mathew Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5434
CCS (RP) Rules, 2008
Tribunals and Commissions15 Sept 2026
K.R. Jayakumar & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 5433
Administrative Tribunals Act 1985-Section 19, 20, 20(2), 21Central Administrative Tribunal (Procedure) Rules-Rule 4(5)(a)
Tribunals and Commissions15 Sept 2026
Ashok Kumar Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2514
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions15 Sept 2026
Prem Kumar Rai Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2686
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions15 Sept 2026
Mrutyunjaya Das Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3401
Administrative Tribunals Act, 1985-Section 19Central Civil Services (Classification, Control & Appeal) Rules, 1965-Rules 14, 19Central Civil Services (Conduct) Rules, 1964-Rule 3
Tribunals and Commissions15 Sept 2026
Mohammad Anwar Khan & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3402
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995
Tribunals and Commissions15 Sept 2026
V. Kaviyarasan Vs Directorate General Of Health Services & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3403
Rights of Persons with Disabilities Act, 2016-Sections 75, 77Rights of Persons with Disabilities Rules, 2017-Rule 8Constitution of India-Articles 14, 21
Tribunals and Commissions15 Sept 2026
Sukanta Kumar Sahoo Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3404
AT Act, 1985-Section 19Railway Pension Rules
Tribunals and Commissions15 Sept 2026
Rati Bhan & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3405
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions15 Sept 2026
Union Of India Vs Sathyan Pillai & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3406
Code of Civil Procedure, 1908-Section 114; Order XLVII Rule 1
Tribunals and Commissions14 Sept 2026Disposed Of
Kartik Ch. Manna Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6844
Administrative Tribunals Act, 1985-Sub-Section (6) of Section 5