Tribunals and Commissions15 Sept 2026
Smt. Vidyamati Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3805
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 26 of 560
Tribunals and Commissions15 Sept 2026
Ram Kumar Jaiswal Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3806
Railway Servants (Conduct & Discipline) Rules, 1968-Rule 6, Clause (iii-b)
Tribunals and Commissions15 Sept 2026
Lalji Maurya Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3807
Tribunals and Commissions15 Sept 2026
Gulam Mohi-ud-Din Khan Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3808
SRO-59 of 1990
Tribunals and Commissions15 Sept 2026
N. Madhava Reddy Vs The Secretary (I&B) & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3075
Administrative Tribunals Act, 1985-Section 19Central Civil Services (Classification, Control & Appeal) Rules, 1965-Rule 11RTI Act
Tribunals and Commissions15 Sept 2026
Shri Shrawan Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3063
Tribunals and Commissions15 Sept 2026
Ramesh Chandra Rawat & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4387
Central Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions15 Sept 2026
Sanjay Agarwal Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4386
Administrative Tribunals Act, 1985-Section 19Central Excise and Land Customs Department Group 'C' Posts Recruitment Rules, 1979Constitution of India-Articles 14, 311(2)
Tribunals and Commissions15 Sept 2026
Lokanatha M Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4385
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions15 Sept 2026
Sanjay Kumar Patel Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5941
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 6, 6(1)Administrative Tribunals Act, 1985-Section 19(1), 25
Tribunals and Commissions15 Sept 2026Disposed Of
Vimal Kumar Khetan Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 5940
Administrative Tribunals Act, 1985-Section 19CCS(CCA) Rules, 1965-Rule 14
Tribunals and Commissions15 Sept 2026
Prem Kumar Rai Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5939
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions15 Sept 2026
Ashok Kumar Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5938
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions15 Sept 2026Disposed Of
V. Kaviyarasan Vs Directorate General Of Health Services & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5937
Rights of Persons with Disabilities Act, 2016-Sections 75, 77Rights of Persons with Disabilities Rules, 2017-Rule 8Drugs and Cosmetics Rules, 1945-Rules 51, 52
Tribunals and Commissions15 Sept 2026
Brijesh Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5935
Factories Act, 1948Railway Service Rules
Tribunals and Commissions15 Sept 2026
Union Of India Vs Sathyan Pillai & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 5934
Code of Civil Procedure, 1908-Section 114, Order XLVII Rule 1
Tribunals and Commissions15 Sept 2026
Mohammad Anwar Khan & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5933
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995
Tribunals and Commissions15 Sept 2026
Smt. Archana Devi & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5446
Cr.P.C.-Section 125, 127Hindu Marriage Act, 1955Indian Succession Act
Tribunals and Commissions15 Sept 2026Allowed
Ramageya Singh & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5445
Constitution of India-Preamble
Tribunals and Commissions15 Sept 2026
Priy Ranjan Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5444
Constitution of India-Article 311