Tribunals and Commissions22 Feb 2023
Rajinder Singh Rawat & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 02 CAT CK 3624
CCS (Pension) Rules, 1972-Rule 37
COURT ARCHIVE
Central Administrative Tribunal judgments
11,246 judgments · page 161 of 563
Tribunals and Commissions22 Feb 2023
Ms. Sikha & Ors. Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2023) 02 CAT CK 3588
Tribunals and Commissions22 Feb 2023
Monika Yadav Vs Govt. Of Nct Of Delhi & Ors.
Central Administrative Tribunal · (2023) 02 CAT CK 3589
Tribunals and Commissions22 Feb 2023Dismissed
Rajinder Singh Rawat & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 02 CAT CK 0039
Central Civil Services (Pension) Rules, 1972 — Rule 37
Tribunals and Commissions21 Feb 2023
Sh. H.B. Lall Vs Comptroller & Auditor General Of India & Anr.
Central Administrative Tribunal · (2023) 02 CAT CK 3625
Administrative Tribunals Act, 1985-Section 21
Tribunals and Commissions21 Feb 2023
M. Swetha Vs The Union Of India & Ors.
Central Administrative Tribunal · (2023) 02 CAT CK 3614
Tribunals and Commissions21 Feb 2023Dismissed
M. Swetha Vs Union Of India Represented By The Secretary To Government, Ministry Of Personnel, Public Grievances And Pensions (Department Of Personnel & Training), North Block, New Delhi � 110001 & Ors
Central Administrative Tribunal · (2023) 02 CAT CK 0037
Tribunals and Commissions21 Feb 2023Dismissed
H.B. Lall, 90 Years Vs Comptroller & Auditor General Of India, 9 Deen Dayal Upadhya Marg, New Delhi & Ors
Central Administrative Tribunal · (2023) 02 CAT CK 0036
Administrative Tribunals Act, 1985 — Section 21
Tribunals and Commissions20 Feb 2023
Smt. Sharda Malhotra Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 02 CAT CK 3591
Tribunals and Commissions20 Feb 2023
Smt. Asha Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 02 CAT CK 3590
Tribunals and Commissions15 Feb 2023
Rajesh Kumar Mishra Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 02 CAT CK 3592
AT Act, 1985-Section 19
Tribunals and Commissions15 Feb 2023Dismissed
Rajesh Kumar Mishra S/o Shri Awadh Behari Mishra Staff No. 12922, Presently Working As Senior Section Engineer In Production Control Office, DLW, Varanasi, R/o 927 A, DLW, Varanasi-221004 Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 02 CAT CK 0034
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions14 Feb 2023
J. Sivasankara Pillai Vs Assistant General Manager & Ors.
Central Administrative Tribunal · (2023) 02 CAT CK 3631
Tribunals and Commissions14 Feb 2023
Munna Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 02 CAT CK 3593
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions14 Feb 2023
Ratnesh Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2023) 02 CAT CK 3594
Constitution of India-Articles 14 and 16Consolidated Rules-Rule 4(iii)(b)
Tribunals and Commissions14 Feb 2023
Ghulam Ahmad Mir Vs Union Territory Of J&K & Ors.
Central Administrative Tribunal · (2023) 02 CAT CK 3595
IPS-Sections 34, 500, 506
Tribunals and Commissions14 Feb 2023Allowed
Ghulam Ahmad Mir S/o Jalal Ud Din Mir R/o Ratnipora ,Pulwama Kashmir Vs Union Territory Of J&K Through Commissioner, State Taxes, UT Of J&K, Srinagar & Ors
Central Administrative Tribunal · (2023) 02 CAT CK 0033
Indian Penal Code, 1860 — Section 34, 500, 506
Tribunals and Commissions14 Feb 2023Allowed
J. Sivasankara Pillai Vs Assistant General Manager, Central Bank Of India, (Central Pension Processing Centre), Central Bank Building, M.G. Road, Fort, Mumbai-400001 & Ors
Central Administrative Tribunal · (2023) 02 CAT CK 0032
Tribunals and Commissions14 Feb 2023Allowed
Munna Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 02 CAT CK 0031
Tribunals and Commissions14 Feb 2023Dismissed
Ratnesh Kumar Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 02 CAT CK 0030
Constitution Of India, 1950 — Article 14, 16