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Central Administrative Tribunal judgments

11,246 judgments · page 162 of 563

Tribunals and Commissions13 Feb 2023

Sagar, IPS (WB: 2019) Vs Union Of India & Anr.

Central Administrative Tribunal · (2023) 02 CAT CK 3615

Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 312, 21, 14, 15 and 16Indian Police Service (Recruitment) Rules, 1954
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Tribunals and Commissions13 Feb 2023Partly Allowed

Sagar, IPS (WB: 2019) Vs Union Of India & Ors

Central Administrative Tribunal · (2023) 02 CAT CK 0028

Administrative Tribunals Act, 1985 — Section 19Indian Police Service (Cadre) Rules, 1954 — Rule 5, 5(2), 15(2)Constitution Of India, 1950 — Article 14, 15, 16, 21, 312
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Tribunals and Commissions10 Feb 2023Dismissed

Parveen Kumar Vs Union Of India & Ors

Central Administrative Tribunal · (2023) 02 CAT CK 0017

Administrative Tribunals Act, 1985 — Section 22(2)(f), 22(3)(a), 22(3)(b), 22(3)(C), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(g), 22(3)(h), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114Code Of Civil Procedure, 1908 — Order 47 Rule (1)
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