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Central Administrative Tribunal judgments

11,246 judgments · page 160 of 563

Tribunals and Commissions01 Mar 2023

Dinesh Bishnoi Vs Union Of India & Anr.

Central Administrative Tribunal · (2023) 03 CAT CK 4063

Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 10, 10(1)(a), 10(7), Clause 5(b), 6, 7Constitution of India-Article 141
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Tribunals and Commissions01 Mar 2023Dismissed

Dinesh Bishnoi Vs Union Of India & Ors

Central Administrative Tribunal · (2023) 03 CAT CK 0012

Central Civil Services (Classification Control And Appeal) Rules, 1965 — Rule 10, 10(i)(a), 10(i)(a)(7), 10(1)(a), 10(5b), 10(6), 10(7)Constitution Of India, 1950 — Article 141
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Tribunals and Commissions01 Mar 2023Partly Allowed

Pradip Kumar Mallick Vs Union Of India & Ors

Central Administrative Tribunal · (2023) 03 CAT CK 0008

Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification Control And Appeal) Rules, 1965 — Rule 14, 16, 16(1)(b)
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Tribunals and Commissions27 Feb 2023Dismissed

Laxman Behera Vs Union Of India & Ors

Central Administrative Tribunal · (2023) 02 CAT CK 0048

Central Civil Services (Temporary Services) Rules, 1965 — Rule 14Central Civil Services (Pension) Rules, 1972 — Rule 4, 69(C)
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Tribunals and Commissions23 Feb 2023

K.P.Aneja Vs Govt. Of India & Anr.

Central Administrative Tribunal · (2023) 02 CAT CK 3623

Prevention of Corruption Act, 1988-Section 13(1)(e), 13(1)(2)IPC-Section 109Central Civil Services (Leave) Rules, 1972-Rule 39(3)
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Tribunals and Commissions23 Feb 2023Dismissed

K.P.Aneja (Aged 65yrs, Gp�A�) (Sr. Citizen, 9868924307) S/o Late Sh.Sant Lal Aneja, R/o House No.3, Sri Nagar Extension, Ashok Vihar, Delhi-110052 Vs Govt. Of India M/o Finance Department Of Economic Affairs IES Cadre & Ors

Central Administrative Tribunal · (2023) 02 CAT CK 0041

Preventing Of Corruption Act., 1988 — Section 13(1)(e), 13(1)(2)Indian Penal Code, 1860 — Section 109Central Civil Services (Pension) Rules, 1972 — Rule 9(1), 39(3)
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