Tribunals and Commissions06 Mar 2023Disposed Of
C.G. Mohanakumaran Nair Vs Principal Controller Of Defence Accounts (Pension) Draupadi Ghat Allahabad � 211014 & Ors
Central Administrative Tribunal · (2023) 03 CAT CK 0014
COURT ARCHIVE
Central Administrative Tribunal judgments
11,246 judgments · page 159 of 563
Tribunals and Commissions03 Mar 2023
Diksha Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 03 CAT CK 4048
Tribunals and Commissions03 Mar 2023
M. Magesh & Ors. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2023) 03 CAT CK 4049
Administrative Tribunals Act, 1985-Section 19Constitution of India-Articles 14, 16
Tribunals and Commissions03 Mar 2023
Nishant Ahsan & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 03 CAT CK 4050
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 309
Tribunals and Commissions03 Mar 2023
Sandeep Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 03 CAT CK 4051
CCS (CCA) Rules, 1965-Rule 29 (A)Constitution of India
Tribunals and Commissions03 Mar 2023
Chinta Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 03 CAT CK 4052
Tribunals and Commissions03 Mar 2023Disposed Of
Diksha Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 03 CAT CK 0005
Tribunals and Commissions03 Mar 2023Dismissed
Sandeep Kumar Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 03 CAT CK 0003
Central Civil Services (Classification Control And Appeal) Rules, 1965 — Rule 29(A)
Tribunals and Commissions03 Mar 2023Disposed Of
M. Magesh & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 03 CAT CK 0002
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions03 Mar 2023Dismissed
Nishant Ahsan (Announcer) & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 03 CAT CK 0001
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 309
Tribunals and Commissions02 Mar 2023
Shripal Verma Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 03 CAT CK 4053
Tribunals and Commissions02 Mar 2023
Ram Veer Singh Vs Govt. Of N.C.T Of Delhi & Ors.
Central Administrative Tribunal · (2023) 03 CAT CK 4054
Constitution of India-Article 16(4), 166, 341, 342
Tribunals and Commissions02 Mar 2023
Noorain Ansari Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 03 CAT CK 4055
Constitution of India-Article 14, 16
Tribunals and Commissions02 Mar 2023
Munni Devi Vs Chief Workshop Manager (Bridge), North East Railway Gorakhpur & Ors.
Central Administrative Tribunal · (2023) 03 CAT CK 4056
Dying-in-Harness Rules
Tribunals and Commissions02 Mar 2023
Jai Prakash Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 03 CAT CK 4057
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17(3), 17(1)Administrative Tribunals Act, 1985-Section 22(3)(f), 21(3)Limitation Act-Section 29(2)
Tribunals and Commissions02 Mar 2023Dismissed
Jai Prakash Singh Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 03 CAT CK 0011
Administrative Tribunals Act, 1985 — Section 21(3), 22(3)(f)Limitation Act, 1963 — Section 29(2)Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17(1), 17(3)
Tribunals and Commissions02 Mar 2023Disposed Of
Munni Devi Vs Chief Workshop Manager (Bridge), North East Railway Gorakhpur & Ors
Central Administrative Tribunal · (2023) 03 CAT CK 0010
Tribunals and Commissions02 Mar 2023Allowed
Ram Veer Singh Vs Govt. Of N.C.T Of Delhi & Ors
Central Administrative Tribunal · (2023) 03 CAT CK 0009
Constitution Of India, 1950 — Article 16(4), 166, 341, 342
Tribunals and Commissions02 Mar 2023Dismissed
Shripal Verma Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 03 CAT CK 0007
Tribunals and Commissions02 Mar 2023Disposed Of
Noorain Ansari Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 03 CAT CK 0006
Constitution Of India, 1950 — Article 14, 16