Tribunals and Commissions08 Feb 2023
P. Sreedharan Nair & Anr. Vs The Senior Divisional Finance Manager & Ors.
Central Administrative Tribunal · (2023) 02 CAT CK 3611
Constitution of India-Article 14, 16
COURT ARCHIVE
Central Administrative Tribunal judgments
11,246 judgments · page 163 of 563
Tribunals and Commissions08 Feb 2023Allowed
Satish Kumar Meena Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 02 CAT CK 0025
Tribunals and Commissions08 Feb 2023Disposed Of
V. Sowntharavalli Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 02 CAT CK 0024
Central Civil Services (Revised Pay) Rules, 2008 — Rule 10
Tribunals and Commissions08 Feb 2023Allowed
P. Sreedharan Nair & Ors Vs Senior Divisional Finance Manager Southern Railway, Palakkad-678002 & Ors
Central Administrative Tribunal · (2023) 02 CAT CK 0023
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions07 Feb 2023
Shrikant Pandey Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 02 CAT CK 3618
AT Act, 1985-Section 19Gramin Dak Sewak (Conduct and Employment) Rules, 2001Constitution of India-Article 21, 14 and 15
Tribunals and Commissions07 Feb 2023
Bhagmal Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 02 CAT CK 3619
Central Civil Services (Revised Pay) Rules
Tribunals and Commissions07 Feb 2023
Nikita Khatri Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 02 CAT CK 3620
Tribunals and Commissions07 Feb 2023
Smt. Ranno Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 02 CAT CK 3600
CRPC-Section 125Central Civil Services (Pension) Rules-Rule 54, 54 sub-rule (14)(b)(i), 54 sub-rule (8)(ii)
Tribunals and Commissions07 Feb 2023Dismissed
Bhagmal Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 02 CAT CK 0022
Tribunals and Commissions07 Feb 2023Allowed
Shrikant Pandey Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 02 CAT CK 0016
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14, 15, 21
Tribunals and Commissions07 Feb 2023Allowed
Ranno Devi Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 02 CAT CK 0015
Code Of Criminal Procedure, 1973 — Section 125Central Civil Services (Pension) Rules, 1972 — Rule 54, 54(8)(ii), 54(14)(b)(i)
Tribunals and Commissions07 Feb 2023Allowed
Nikita Khatri & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 02 CAT CK 0014
Tribunals and Commissions03 Feb 2023
Dilip Kumar Mendali Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 02 CAT CK 3612
Recruitment Rules
Tribunals and Commissions03 Feb 2023
Smt. Babita Dubey Vs The Commissioner, Nodya Vidyalaya Samiti & Ors.
Central Administrative Tribunal · (2023) 02 CAT CK 3601
Tribunals and Commissions03 Feb 2023
Smt. Vidya Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 02 CAT CK 3602
Tribunals and Commissions03 Feb 2023
Purna Chandra Behera Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 02 CAT CK 3603
Constitution of India-Article 12, 14, 16, 309, 315, 320, 335
Tribunals and Commissions03 Feb 2023Dismissed
Purna Chandra Behera Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 02 CAT CK 0011
Constitution Of India, 1950 — Article 12, 14, 16, 309, 315, 320, 335
Tribunals and Commissions03 Feb 2023Dismissed
Dilip Kumar Mendali Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 02 CAT CK 0010
Tribunals and Commissions02 Feb 2023
Shanti M. & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 02 CAT CK 3627
Railway Servants (Pass) Rules, 1986Constitution of India-Articles 14, 16
Tribunals and Commissions02 Feb 2023
Prajith.P. Vs Indian Space Research Organization (ISRO) & Ors.
Central Administrative Tribunal · (2023) 02 CAT CK 3628