COURT ARCHIVE

Central Administrative Tribunal judgments

11,246 judgments · page 165 of 563

Tribunals and Commissions31 Jan 2023Dismissed

Bhanu Priya Vs Delhi Subordinate Services Selection Board Through Its Chairman, Government Of NCT Of Delhi, FC-18, Institutional Area, Karkardooma (Near Railway Reservation Centre, New Delhi � 110092 & Ors

Central Administrative Tribunal · (2023) 01 CAT CK 0045

Administrative Tribunals Act, 1985 — Section 19

Tribunals and Commissions30 Jan 2023

Ghanshyam Das Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 01 CAT CK 0772

Administrative Tribunals Act, 1985-Section 19

Tribunals and Commissions30 Jan 2023Allowed

Ghanshyam Das son Of Sri Balak Ram Vs Union Of India & Ors

Central Administrative Tribunal · (2023) 01 CAT CK 0044

Administrative Tribunals Act, 1985 — Section 19

Tribunals and Commissions25 Jan 2023

Vikas Kumar Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 01 CAT CK 0773

Administrative Tribunals Act, 1985-Section 19, 20Prevention of Corruption Act, 1988-Section 7C.C.S.(C.C.A.) Rules, 1965-Rule 14

Tribunals and Commissions25 Jan 2023

Mohammad Yousuf Dar Vs State Of J&K & Ors.

Central Administrative Tribunal · (2023) 01 CAT CK 0774

Constitution of IndiaCSR

Tribunals and Commissions25 Jan 2023

Ghulam Hassan Mir & Ors. Vs State Of Jammu And Kashmir

Central Administrative Tribunal · (2023) 01 CAT CK 0751

Constitution of India-Article 14, 21

Tribunals and Commissions25 Jan 2023Disposed Of

Mohammad Yousuf Dar Vs State Of J&K Through Commissioner/Secretary To Govt. Works Department, Civil Secretariat Srinagar/Jammu & Ors

Central Administrative Tribunal · (2023) 01 CAT CK 0043

Tribunals and Commissions25 Jan 2023Allowed

Ghulam Hassan Mir & Ors Vs State Of Jammu And Kashmir

Central Administrative Tribunal · (2023) 01 CAT CK 0042

Constitution Of India, 1950 — Article 14, 21

Tribunals and Commissions25 Jan 2023Disposed Of

Vikas Kumar Vs Vs Union Of India & Ors

Central Administrative Tribunal · (2023) 01 CAT CK 0041

Administrative Tribunals Act, 1985 — Section 19, 20Prevention Of Corruption Act, 1988 — Section 7Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14

Tribunals and Commissions24 Jan 2023

Mohd. Ayub Khan Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 01 CAT CK 0775

AT Act-Section 19EDA (Conduct and Services) Rules, 1964EDA (Conduct an Service) Rules, 2011-Rule 8

Tribunals and Commissions24 Jan 2023

Rakesh Sharma Vs Commissioner Of Police & Ors.

Central Administrative Tribunal · (2023) 01 CAT CK 0776

Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 311, 311(2)(b)IPC-Sections 409, 420, 467, 468, 471, 201, 120-B

Tribunals and Commissions24 Jan 2023

Sanjeev Kumar Sharma Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 01 CAT CK 0742

Administrative Tribunals Act 1985-Section 19R.T.I Act

Tribunals and Commissions24 Jan 2023

Samuel K Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 01 CAT CK 0741

Tribunals and Commissions24 Jan 2023Partly Allowed

Rakesh Sharma Vs Commissioner Of PHQ, MSO Building, I.P. Estate, New Delhi & Ors

Central Administrative Tribunal · (2023) 01 CAT CK 0040

Administrative Tribunals Act, 1985 — Section 19Indian Penal Code, 1860 — Section 46, 120B, 201, 409, 420, 467, 468, 471Information Technology Act, 2000 — Section 66

Tribunals and Commissions24 Jan 2023Dismissed

Mohd. Ayub Khan E.D. Branch Post Master (Dundawa Buzurg) Vs Union Of India & Ors

Central Administrative Tribunal · (2023) 01 CAT CK 0037

Extra Departmental Agents (Conduct And Service) Rules, 2011 — Rule 8Constitution Of India, 1950 — Article 226

Tribunals and Commissions24 Jan 2023Dismissed

Sanjeev Kumar Sharma Vs Union Of India & Ors

Central Administrative Tribunal · (2023) 01 CAT CK 0036

Administrative Tribunals Act, 1985 — Section 19

Tribunals and Commissions23 Jan 2023

Munna Lal Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 01 CAT CK 0777

AT Act-Section 19CCS (CCA) Rules, 1965-Rule 14, 14(16), 14(18)Constitution of India-Article 226/227

Tribunals and Commissions23 Jan 2023

Janardan Prasad Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 01 CAT CK 0778

AT Act-Section 19

Tribunals and Commissions23 Jan 2023

Niyasudheen.A.K. Vs Union Territory Of Lakshadweep & Ors.

Central Administrative Tribunal · (2023) 01 CAT CK 0779

Recruitment Rules-Rule 4, 5

Tribunals and Commissions23 Jan 2023

Deepa.S Vs Union Of India & Ors.

Central Administrative Tribunal · (2023) 01 CAT CK 0752

Salary, Allowances and Pension of Members of Parliament Act, 1954-Section 8AARailway Services (Conduct) Rules, 1966-Rule 3 (1) (ii)