Tribunals and Commissions02 Feb 2023
Sayed Sajid Ali Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 02 CAT CK 3604
Central Administrative Tribunals Act, 1985-Section 21, 21(3)
COURT ARCHIVE
Central Administrative Tribunal judgments
11,246 judgments · page 164 of 563
Tribunals and Commissions02 Feb 2023Dismissed
Shanti M. & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 02 CAT CK 0009
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions02 Feb 2023Disposed Of
Prajith.P Vs Indian Space Research Organization (ISRO), Department Of Space, Government Of India, Antariksh Bhavan, ISRO Headquarters, New BEL Road, Bengaluru � 560094. Represented By Its Chairman And Others
Central Administrative Tribunal · (2023) 02 CAT CK 0008
Tribunals and Commissions02 Feb 2023Dismissed
Sayed Sajid Ali Vs Union Of India And Others
Central Administrative Tribunal · (2023) 02 CAT CK 0007
Central Administrative Tribunals Act, 1985 — Section 21, 21(3)
Tribunals and Commissions01 Feb 2023
Bholanath Sahu Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 02 CAT CK 3629
Department of Posts (Multi Tasking Staff) Recruitment Rules, 2015
Tribunals and Commissions01 Feb 2023
Suresh Babu K. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 02 CAT CK 3630
Railway Services (Conduct) Rules 1966-Rule 3(1)(ii)Salary, Allowances and Pension of Members of Parliament Act, 1954-Section 8AA
Tribunals and Commissions01 Feb 2023
M.L. Chaurasia Vs Kendriya Vidyalaya Sangathan & Anr.
Central Administrative Tribunal · (2023) 02 CAT CK 3613
CCS (Temporary Services) Rules, 1965-Rule V, Sub Rule 1
Tribunals and Commissions01 Feb 2023
Bihari Lal Meena Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 02 CAT CK 3605
Tribunals and Commissions01 Feb 2023
Haridas Indaulia & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 02 CAT CK 3606
Tribunals and Commissions01 Feb 2023
Ashok Kumar Kaushal Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 02 CAT CK 3607
Tribunals and Commissions01 Feb 2023Disposed Of
M.L. Chaurasia Vs Kendriya Vidyalaya Sangathan, 18, Institutional Area, Shaheed Jeet Singh Marg, New Delhi (Through : The Commissioner) & Ors
Central Administrative Tribunal · (2023) 02 CAT CK 0005
Central Civil Services (Temporary Services) Rules, 1965 — Rule 5(1)
Tribunals and Commissions01 Feb 2023Allowed
Bholanath Sahu Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 02 CAT CK 0002
Tribunals and Commissions01 Feb 2023Allowed
Suresh Babu K. Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 02 CAT CK 0001
Salary, Allowances And Pension Of Members Of Parliament Act, 1954 — Section 8AARailway Services (Conduct) Rules, 1966 — Rule 3(1))(ii)
Tribunals and Commissions31 Jan 2023
Deep Narayan Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0769
Tribunals and Commissions31 Jan 2023
Sayyed Aijaz Ali & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0770
Persons with Disabilities (Equal Opportunities Protection of Rights and Full Participation) Act, 1995-Section 47
Tribunals and Commissions31 Jan 2023
Kumari Ranjana Sipahi Vs The Union Of India & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0771
CCS (Pension) Rules, 1972-Rule 50, Para (12)
Tribunals and Commissions31 Jan 2023
Bhanu Priya Vs Delhi Subordinate Services Selection Board & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0740
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions31 Jan 2023Disposed Of
Kumari Ranjana Sipahi Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 01 CAT CK 0048
Central Civil Services (Pension) Rules, 1972 — Rule 50
Tribunals and Commissions31 Jan 2023Allowed
Sayyed Aijaz Ali & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 01 CAT CK 0047
Arbitration And Conciliation Act, 1996 — Section 47
Tribunals and Commissions31 Jan 2023Partly Allowed
Deep Narayan Singh Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 01 CAT CK 0046