Tribunals and Commissions17 Jan 2023
Smt. Rekha Vs Union Of India & Anr.
Central Administrative Tribunal · (2023) 01 CAT CK 0757
COURT ARCHIVE
Central Administrative Tribunal judgments
11,246 judgments · page 167 of 563
Tribunals and Commissions17 Jan 2023
Anand Bharati Vs Union Of India & Anr.
Central Administrative Tribunal · (2023) 01 CAT CK 0748
Administrative Tribunal Act, 1985-Section 19Hindu Adoption and Maintenance Act, 1956-Sections 12, 16, 11(4)
Tribunals and Commissions17 Jan 2023
Arun Kumar Srivastava Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0749
Tribunals and Commissions17 Jan 2023
Smt. Kusum Patel & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0750
Tribunals and Commissions17 Jan 2023
Shiv Dutt Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0744
Tribunals and Commissions17 Jan 2023
Anand Anweshi Vs General Manager, N.E. Railway & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0745
Tribunals and Commissions17 Jan 2023Disposed Of
Jitendra Kumar Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 01 CAT CK 0026
Tribunals and Commissions17 Jan 2023Disposed Of
Rekha, D/o Late Rakam Singh Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 01 CAT CK 0025
Tribunals and Commissions17 Jan 2023Allowed
Anand Bharati Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 01 CAT CK 0022
Administrative Tribunals Act, 1985 — Section 19Hindu Adoption And Maintenance Act, 1956 — Section 11(4), 12, 16
Tribunals and Commissions17 Jan 2023Allowed
Iftakhar Ahmad Vs Divisional Railway Manager (Personal) Eastern Central Railway, Mugal Sarai & Ors
Central Administrative Tribunal · (2023) 01 CAT CK 0020
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14
Tribunals and Commissions17 Jan 2023Allowed
Baikuntha Bihari Mishra Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 01 CAT CK 0018
Constitution Of India, 1950 — Article 16
Tribunals and Commissions17 Jan 2023Allowed
Satyananda Nayak Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 01 CAT CK 0016
Tribunals and Commissions16 Jan 2023
Sheel Pragy Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0784
SSB Rules, 2009-Rule 28Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions16 Jan 2023
Dr. Anup Kumar Srivastava Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0758
Tribunals and Commissions16 Jan 2023Dismissed
Sheel Pragy Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 01 CAT CK 0015
Administrative Tribunals Act, 1985 — Section 19Sashastra Seema Bal Rules, 2009 — Rule 28
Tribunals and Commissions16 Jan 2023Dismissed
Dr. Anup Kumar Srivastava Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 01 CAT CK 0013
Tribunals and Commissions11 Jan 2023
Raghuraj Vs Union Of India & Anr.
Central Administrative Tribunal · (2023) 01 CAT CK 0818
Administrative Tribunals Act, 1985-Section 19Constitution of India-PreambleBihar Nationalised Secondary School (Service Conditions) Rules, 1983
Tribunals and Commissions11 Jan 2023Allowed
Raghuraj Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 01 CAT CK 0014
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions04 Jan 2023
Akhila K.V. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0759
Tribunals and Commissions04 Jan 2023
Sailendra Mamidi Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0760
IPC-Section 120BPrevention of Corruption Act, 1988-Sections 7 and 12Central Civil Services (Classification, Control & Appeal) Rules, 1965-Rule 10(2)(a)