Tribunals and Commissions30 Dec 2022
Nanda Yadwad Vs National Highways Authority Of India & Ors.
Central Administrative Tribunal · (2022) 12 CAT CK 0414
Administrative Tribunals Act, 1985-Section 19NHAI Act, 1988Indian Contract Act, 1872-Section 62
COURT ARCHIVE
Central Administrative Tribunal judgments
11,246 judgments · page 169 of 563
Tribunals and Commissions30 Dec 2022
Sanjit Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 12 CAT CK 0415
Tribunals and Commissions30 Dec 2022
Jyoti & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 12 CAT CK 0375
Tribunals and Commissions30 Dec 2022Disposed Of
Sanjit Kumar & Ors Vs Union Of India & Others
Central Administrative Tribunal · (2022) 12 CAT CK 0044
Tribunals and Commissions30 Dec 2022Disposed Of
Jyoti, Inspector & Ors Vs Union Of India & Others
Central Administrative Tribunal · (2022) 12 CAT CK 0043
Tribunals and Commissions30 Dec 2022
Nanda Yadwad Vs National Highways Authority Of India, Through The Chairman, G-5&6, Sector-10, Dwarka, New Delhi
Central Administrative Tribunal · (2022) 12 CAT CK 0042
Administrative Tribunals Act, 1985 — Section 19Contract Act, 1872 — Section 62General Clauses Act, 1897 — Section 21
Tribunals and Commissions28 Dec 2022
Saqib Rouf Bhat Vs Accountant General (A&E), Jammu & Kashmir, Srinagar & Ors.
Central Administrative Tribunal · (2022) 12 CAT CK 0416
RTI Act
Tribunals and Commissions28 Dec 2022
Nazir Ahmad Ganaie & Ors. Vs UT Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2022) 12 CAT CK 0417
Constitution of India-Articles 14 and 16
Tribunals and Commissions28 Dec 2022
Muzaffar Ahmad Bhat & Ors. Vs Health & Medical Education Department
Central Administrative Tribunal · (2022) 12 CAT CK 0376
Tribunals and Commissions28 Dec 2022
Abdul Rashid Khan & Ors. Vs UT Of J&K & Ors.
Central Administrative Tribunal · (2022) 12 CAT CK 0377
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 4(5)
Tribunals and Commissions28 Dec 2022Allowed
Muzaffar Ahmad Bhat & Ors Vs Health & Medical Education Department
Central Administrative Tribunal · (2022) 12 CAT CK 0041
Tribunals and Commissions28 Dec 2022Disposed Of
Nazir Ahmad Ganaie & Ors Vs UT Of Jammu And Kashmir Through Its Chief Secretary, Civil Secretariat, Srinagar/ Jammu & Ors
Central Administrative Tribunal · (2022) 12 CAT CK 0035
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions28 Dec 2022Disposed Of
Saqib Rouf Bhat Vs Accountant General (A&E), Jammu & Kashmir, Srinagar & Ors
Central Administrative Tribunal · (2022) 12 CAT CK 0034
Tribunals and Commissions28 Dec 2022Disposed Of
Abdul Rashid Khan & Ors Vs UT Of J&K Through Its Commissioner/Secretary, Education Department, Civil Secretariat, Srinagar/Jammu-180001. Ministry Of Technical Education & Ors
Central Administrative Tribunal · (2022) 12 CAT CK 0033
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 4(5)
Tribunals and Commissions27 Dec 2022
Sujithlal R. L. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 12 CAT CK 0418
Tribunals and Commissions27 Dec 2022
Piyush Shukla Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 12 CAT CK 0378
Tribunals and Commissions27 Dec 2022Disposed Of
Sujithlal R. L. Vs Union Of India And Others
Central Administrative Tribunal · (2022) 12 CAT CK 0039
Tribunals and Commissions27 Dec 2022Disposed Of
Piyush Shukla Vs Union Of India And Others
Central Administrative Tribunal · (2022) 12 CAT CK 0036
Tribunals and Commissions23 Dec 2022
Jai Veer Singh & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 12 CAT CK 0404
Tribunals and Commissions23 Dec 2022
Har Mohan Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2022) 12 CAT CK 0405
Administrative Tribunals Act, 1985-Section 19Fundamental Rules-Rule 9CCS (Pension) Rules, 1972