Tribunals and CommissionsDivision Bench(2023) 02 CAT CK 3589

Monika Yadav vs Govt. Of Nct Of Delhi & Ors.

Central Administrative Tribunal · Decided on 22 February 2023

HON’BLE JUDGES
Anand Mathur, Member (A) · Manish Garg, Member (J)
CASE NUMBER
OA No.2044/2019

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

Ask AI about this case

AI Structured Summary

Not yet generated for this judgment

Judgment

4 paragraphs · 40 words

Hon’ble Mr. Anand Mathur, Member(A)

At the outset, learned counsel for the applicant, under instructions, seeks permission of this Tribunal to withdraw the OA.

2.

Permission is granted. The OA is dismissed as withdrawn.

3.

No order as to costs.