Tribunals and Commissions21 Sept 2026Disposed Of
Smt. Suman Devi & Ors. Vs Divisional Railway Manager, Nor Central Railway, Allahabad & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5136
Administrative Tribunals Act, 1985-Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments, 2026
1,343 judgments · page 12 of 68
Tribunals and Commissions21 Sept 2026
Gajendra Singh & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5134
Administrative Tribunals Act, 1985-Section 19CCS (Revised) Pay Rules 2008-Section II of Part A of the First Schedule, Rule 7(1)(A)(i), 13
Tribunals and Commissions21 Sept 2026Disposed Of
Sri Vishwanath P Hiremath Vs Sri Ajay Kumar Bhalla & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5121
Tribunals and Commissions21 Sept 2026Dismissed
Sunil Kumar Sharma Vs Himanshu Pandey & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 5120
Administrative Tribunal Act, 1985-Section 17
Tribunals and Commissions21 Sept 2026Disposed Of
Ms. Anuradha Kumari & Ors. Vs Sh. Ashok Kumar Singh & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4660
Tribunals and Commissions21 Sept 2026Disposed Of
Manjeet Vs Hari Om Prakash
Central Administrative Tribunal · (2026) 09 CAT CK 4646
Tribunals and Commissions21 Sept 2026Disposed Of
Iswar Vs Ashwani Kumar & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4733
Tribunals and Commissions21 Sept 2026Disposed Of
Deepak Kumar Vs Govt. Of NCT Delhi & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4693
Tribunals and Commissions21 Sept 2026
Ms. Renu Vs Delhi Subordinate Services Selection Board & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4688
Administrative Tribunals Act, 1985-Section 19Delhi Municipal Corporation Act, 1957Constitution of India-Articles 14 and 16
Tribunals and Commissions21 Sept 2026Dismissed
Uttam Kumar Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4676
Administrative Tribunals Act, 1985-Section 22(3)(f), 22(3), 22(2)(f)CPC-Section 114 read with Order 47 Rule 1
Tribunals and Commissions21 Sept 2026
Ms. Anita Gulati & Ors. Vs Govt. Of Nct Of Delhi & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4390
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions21 Sept 2026
Rayees Ahmad Sheikh Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 4717
Tribunals and Commissions21 Sept 2026
Manzoor Ahmad Najar Vs State Of J&K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5393
Tribunals and Commissions21 Sept 2026Partly Allowed
Janaki Ballav Mohanty Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5366
RTI Act, 2025General Financial Rule (GFR)-2017-Rule 290
Tribunals and Commissions21 Sept 2026
Bhagi Ram & Ors. Vs UT Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3895
Administrative Tribunals Act, 1985-Section 19Jammu & Kashmir Civil Services (Special Provision) Act, 2010
Tribunals and Commissions21 Sept 2026
Union Of India & Ors. Vs Anup Kumar Sinha & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5357
Administrative Tribunals Act, 1985-Section 22(3)(f), 22(2)(f)CPC-Section 114 read with Order 47 Rule 1
Tribunals and Commissions21 Sept 2026
Commissioner Of Police & Anr. Vs Rajkumar & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3844
Administrative Tribunals Act, 1985-Section 22(3)(f), 22(3), 22(2)(f)CPC-Section 114, Order 47 Rule 1
Tribunals and Commissions19 Sept 2026Disposed Of
Civil Audit Association Category-III & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5178
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions19 Sept 2026Allowed
Smt. Arishi Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5167
CCS (Pension) Rules, 1972-Rule 54 (14) (b)
Tribunals and Commissions19 Sept 2026
Lalit Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5158
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995