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Central Administrative Tribunal judgments, 2026

1,343 judgments · page 11 of 68

Tribunals and Commissions21 Sept 2026Disposed Of

Prosenjit Ray Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6893

Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 309, 14, 16, 16(1), 12, 162, 226, 32, 141, 142The Employment Exchanges (Compulsory Notification of Vacancies) Act, 1959
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Tribunals and Commissions21 Sept 2026Disposed Of

B.V.V.Ganapathi Rao Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 5696

Administrative Tribunals Act, 1985-Section 19Railway Servants (D&A) Rules, 1968-Rule 6, 9, 9(20), 9(21)Constitution of India-Article 14, 16, 21, 309
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Tribunals and Commissions21 Sept 2026Dismissed

S. Venkatachalam Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 5198

Tamil Nadu Protection of Interests of Depositors (In Financial Establishments) Act, 1997The Railway Servants (Discipline & Appeal) Rules, 1968-Rules 4, 5, 5(5), 5(6), 5(7)Code of Civil Procedure 1908-Order II Rule 2
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Tribunals and Commissions21 Sept 2026Dismissed

S. Venkatachalam Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 5196

Tamil Nadu Protection of Interests of Depositors (in Financial Establishments) Act, 1997Code of Civil Procedure, 1908-Order II Rule 2Constitution of India-Article 226, 14
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Tribunals and Commissions21 Sept 2026Dismissed

S. Venkatachalam Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 5193

Administrative Tribunals Act, 1985-Section 19Tamil Nadu Protection of Interests of Depositors (in Financial Establishments) Act, 1997Code of Civil Procedure, 1908-Order II Rule 2
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Tribunals and Commissions21 Sept 2026Dismissed

S. Venkatachalam Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 5192

Administrative Tribunals Act, 1985-Sections 14, 19, 3(q)Railway Servants (Discipline and Appeal) Rules, 1968-Rule 5(2)(a)Tamil Nadu Protection of Interests of Depositors (in Financial Establishments) Act, 1997
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