COURT ARCHIVE

Central Administrative Tribunal judgments, 2020

1,672 judgments · page 63 of 84

Tribunals and Commissions23 Jun 2020

Ct. Mohd. Ibrahim Vs Govt. of NCTD & Ors.

Central Administrative Tribunal · (2020) 06 CAT CK 2334

Delhi Police (Punishment and Appeal) Rules, 1980-Rule 16Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 15(2)