Tribunals and Commissions18 Mar 2020Disposed Of
Mukesh Bhardwaj Vs Union Of India And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0076
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 65 of 84
Tribunals and Commissions18 Mar 2020Dismissed
Dr. A.K. Jha Vs Govt. Of NCT Of Delhi And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0075
Sexual Harassment Of Women At Workplace (Prevention, Prohibition And Redressal) Act, 2013 — Section 11, 12, 13Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 14, 14(1), 14(2)Central Civil Services (Conduct) Rules, 1964 — Rule 3, 3c
Tribunals and Commissions18 Mar 2020Disposed Of
Manjeet Singh Vs Delhi Transport Corporation And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0074
Tribunals and Commissions18 Mar 2020Allowed
Union Of India Vs Kiran Pal
Central Administrative Tribunal · (2020) 03 CAT CK 0072
Tribunals and Commissions17 Mar 2020
Sheo Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0598
CAT (Group B&C Misc. Posts) Recruitment Rules 1989-Rule 5, 5(1), Sub-rule (2)
Tribunals and Commissions17 Mar 2020
Rajesh Gupta Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 03 CAT CK 0569
All India Services (Discipline and Appeal) Rules, 1969-Rule 8, 9(2)
Tribunals and Commissions17 Mar 2020
Vijay Kumar Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0557
Tribunals and Commissions17 Mar 2020Dismissed
Sheo Kumar Vs Union Of India And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0071
CAT (Group B&C Misc. Posts) Recruitment Rules, 1989 — Rule 5
Tribunals and Commissions17 Mar 2020Disposed Of
Vijay Kumar Vs Govt. Of NCT Of Delhi And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0070
Tribunals and Commissions17 Mar 2020Dismissed
Rajesh Gupta And Others Vs Union Of India And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0069
All India Service (Discipline And Appeal) Rules, 1969 — Rule 8, 9(2)
Tribunals and Commissions16 Mar 2020
Sandeep & Ors. Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0584
Constitution of India-Article 309
Tribunals and Commissions16 Mar 2020
Kuldeep Kumar & Ors. Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0579
Constitution of India-Article 309
Tribunals and Commissions16 Mar 2020
Amar Jeet & Ors. Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0567
Constitution of India-Article 309Recruitment Rules of the year 2014
Tribunals and Commissions16 Mar 2020
S.L. Srivastava Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 03 CAT CK 0564
Prevention of Corruption Act
Tribunals and Commissions16 Mar 2020
Nirdosh Gautam & Ors. Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0563
Constitution of India-Article 309Recruitment Rules of the year 2014
Tribunals and Commissions16 Mar 2020Dismissed
Amar Jeet And Others Vs Govt. Of NCT Of Delhi And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0068
Constitution Of India, 1950 — Article 309
Tribunals and Commissions16 Mar 2020Dismissed
Sandeep And Others Vs Govt. Of NCT Of Delhi And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0067
Constitution Of India, 1950 — Article 309
Tribunals and Commissions16 Mar 2020Dismissed
Kuldeep Kumar And Others Vs Govt. Of NCT Of Delhi And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0066
Constitution Of India, 1950 — Article 309
Tribunals and Commissions16 Mar 2020Dismissed
Nirdosh Gautam And Others Vs Govt. Of NCT Of Delhi And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0065
Tribunals and Commissions16 Mar 2020
S.L. Srivastava, Retd. Addl. CPFC Vs Union Of India And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0064