Tribunals and Commissions11 Mar 2020
Janardan Sharma Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0572
Delhi School Education Rules, 1973-Rule 110
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 67 of 84
Tribunals and Commissions11 Mar 2020
Shekher Srivastava Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0571
Public Premises (Eviction of Unauthorised Occupants) Act, 1971Administrative Act-Section 3(q)(v)
Tribunals and Commissions11 Mar 2020Partly Allowed
Raj Pal Vs Union Of India And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0055
Tribunals and Commissions11 Mar 2020Dismissed
Shekher Srivastava Vs Union Of India And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0054
Tribunals and Commissions11 Mar 2020Dismissed
Sanchay Singhal Vs Delhi Metro Rail Corporation
Central Administrative Tribunal · (2020) 03 CAT CK 0053
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15
Tribunals and Commissions11 Mar 2020Disposed Of
Janardan Sharma Vs Govt. Of NCT Of Delhi And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0052
Delhi School Education Rules, 1973 — Rule 110
Tribunals and Commissions11 Mar 2020Allowed
Ujwal Kachroo T.No. 6967545 And Others Vs Union Of India And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0051
Tribunals and Commissions11 Mar 2020Dismissed
Dr. Anita Yadav Vs Union Of India And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0050
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15
Tribunals and Commissions06 Mar 2020
Jyoti Vs New Delhi Municipal Council & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0613
Tribunals and Commissions06 Mar 2020
Dinesh Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0599
CCS (Conduct) Rules, 1964-Rule 3 (1) (ii), 3 (1)(iii)CCS CCA (Rules), 1965
Tribunals and Commissions06 Mar 2020
Sanjay Kumar & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0597
Administrative Tribunals Act, 1985-Section 22(3)(f), 22(3), 22(2)(f)CPC-Section 114, Order 47 Rule 1
Tribunals and Commissions06 Mar 2020
Sri Ram Chander Sharma Vs The Chief Secretary & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0586
Tribunals and Commissions06 Mar 2020
Constable Prem Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0575
IPC-Section 419, 420, 468, 471, 34Administrative Tribunals Act, 1985-Section 21(1), 21(2), 21(3)
Tribunals and Commissions06 Mar 2020Dismissed
Sanjay Kumar And Others Vs Union Of India And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0049
Administrative Tribunals Act, 1985 — Section 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(h), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions06 Mar 2020Dismissed
Constable Prem Kumar Vs Union Of India And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0048
Indian Penal Code, 1860 — Section 34, 419, 420, 468, 471
Tribunals and Commissions06 Mar 2020Dismissed
Ram Chander Sharma Vs Chief Secretary Govt. Of NCT Of Delhi And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0047
Tribunals and Commissions06 Mar 2020Disposed Of
Dinesh Kumar Vs Union Of India And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0046
Central Civil Services Conduct Rules, 1964 — Rule 3(1)(ii), 3(1)(iii)
Tribunals and Commissions06 Mar 2020Allowed
Jyoti Vs New Delhi Municipal Council And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0045
Tribunals and Commissions05 Mar 2020
Sh. Jgminder Vs Delhi Transport Corporation & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0637
Tribunals and Commissions05 Mar 2020
Shri Nagendra Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0631