COURT ARCHIVE

Central Administrative Tribunal judgments, 2020

1,672 judgments · page 69 of 84

Tribunals and Commissions04 Mar 2020

Deepak Khatri Vs UOI & Ors.

Central Administrative Tribunal · (2020) 03 CAT CK 0614

Right to Information (RTI) Act, 2005IPC-Sections 307, 186, 353, 332, 506, 120B, 420, 294, 323, 324, 325, 506-B/34, 364, 394, 451, 304, 324 read with 34Arms Act, 1959-Sections 25 and 27