Tribunals and Commissions04 Mar 2020
Manoj Kumar Vs All India Institute Of Medical Sciences & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0609
CAT (Procedure) Rules, 1987-Rule 17CPC-Section 114, Order 47, 47 Rule 1
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 70 of 84
Tribunals and Commissions04 Mar 2020
Sandeep Kumar Vs Medical Council Of India & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0607
PC Act, 1988-Section 7, 12, 13(2) r/w 13(1)(d)IPC-Section 120-BCCS (CCA) Rules-Rule 10(7), 10(6)
Tribunals and Commissions04 Mar 2020
Pravandra Singh Vs Delhi State Industrial & Infrastructure Development Corporation Ltd. & Anr.
Central Administrative Tribunal · (2020) 03 CAT CK 0606
Tribunals and Commissions04 Mar 2020
Smt. Sheela Devi Vs Sh. A.N.Nanda & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0604
Tribunals and Commissions04 Mar 2020Dismissed
Chand Singh Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0603
Delhi Police (Punishment & Appeal) Rules, 1980IPC-Sections 147, 148, 149, 307Arms Act-Sections 25, 27, 54, 59
Tribunals and Commissions04 Mar 2020
Binod Kumar Yadav & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0602
Tribunals and Commissions04 Mar 2020
Smt. Sunita Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0592
Tribunals and Commissions04 Mar 2020Disposed Of
Sandeep Kumar Vs Medical Council Of India And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0029
Prevention Of Corruption Act, 1988 — Section 7, 12, 13(1)(d), 13(2)Indian Penal Code, 1860 — Section 120BCentral Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 10(6)
Tribunals and Commissions04 Mar 2020Disposed Of
Vinod Kumar Sharma And Others Vs Union Of India And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0028
Indian Contract Act, 1872 — Section 23
Tribunals and Commissions04 Mar 2020Dismissed
Chand Singh Vs Govt. Of NCT Of Delhi And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0027
Indian Penal Code, 1860 — Section 147, 148, 149, 307Arms Act, 1959 — Section 25, 27, 54, 57, 59
Tribunals and Commissions04 Mar 2020Disposed Of
Sanjeev Kumar Singh Vs Union Of India And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0026
Tribunals and Commissions04 Mar 2020Dismissed
Deepak Khatri Vs UOI And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0025
Indian Penal Code, 1860 — Section 34, 120B, 186, 294, 304, 307, 323, 324, 325, 332, 353, 364, 394, 420, 451, 506, 506BConstitution Of India, 1950 — Article 16
Tribunals and Commissions04 Mar 2020Disposed Of
Sheela Devi Vs A.N.Nanda And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0024
Tribunals and Commissions04 Mar 2020Dismissed
Sunita Devi Vs Union Of India And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0023
Tribunals and Commissions04 Mar 2020Disposed Of
Pravandra Singh, EE (Civil), Group `A’ Vs Delhi State Industrial & Infrastructure And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0022
Tribunals and Commissions04 Mar 2020Disposed Of
Binod Kumar Yadav And Others Vs Union Of India And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0021
Tribunals and Commissions04 Mar 2020Allowed
Ramesh Chander Sharma Vs Union Of India And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0020
Tribunals and Commissions04 Mar 2020Dismissed
Vinod Kumar Vs Staff Selection Commission And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0019
Tribunals and Commissions04 Mar 2020Disposed Of
Ravinder Kumar (Ex-Driver DTC) Vs Chairman-Cum-Managing Director And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0018
Tribunals and Commissions04 Mar 2020Disposed Of
D. R. Davay And Others Vs Secretary, Govt. Of India And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0017