Tribunals and Commissions05 Mar 2020
Manju Kalgoankar & Ors. Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0626
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 68 of 84
Tribunals and Commissions05 Mar 2020
Udai Vir Singh (Retd.) Vs Govt. Of NCT Of Delhi/Union Of India & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0623
Tribunals and Commissions05 Mar 2020
Anil Kumar & Anr. Vs New Delhi Municipal Council
Central Administrative Tribunal · (2020) 03 CAT CK 0622
Tribunals and Commissions05 Mar 2020
Ranvir Singh Vs Chairman Cum MD, Delhi Transport Corporation & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0620
DRTA (Condition of appointment & Service) Regulation, 1952-Clause 15(2)(VI)Evidence ActConstitution of India-Article 226/227
Tribunals and Commissions05 Mar 2020
Ms. Mamta Chaturvedi & Ors. Vs Govt. Of N.C.T. Of Delhi & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0610
Tribunals and Commissions05 Mar 2020
Ram Niwas Saini Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0605
CCS (CCA) Rules, 1965-Rule 14CCS (Conduct) Rules, 1964-Rule 3CCS (Leave) Rules 1972-Rule 7
Tribunals and Commissions05 Mar 2020
Sh. Ramesh Dutt Vs Delhi Transport Corporation & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0601
DTC (Amended) Act, 1971-Rule 4 (e)DTC (Appointment & Terms of Service Condition) Rule, 1952-Rule 15 (2)MV Act-Section 133
Tribunals and Commissions05 Mar 2020
Harish Chandra & Ors. Vs Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2020) 03 CAT CK 0600
CAT (Procedure) Rules, 1987-Rule 10
Tribunals and Commissions05 Mar 2020
Ms. Monika Vs DSSSB & Anr.
Central Administrative Tribunal · (2020) 03 CAT CK 0596
Tribunals and Commissions05 Mar 2020
Om Veer Singh Vs Delhi Development Authority (DDA) & Anr.
Central Administrative Tribunal · (2020) 03 CAT CK 0594
Tribunals and Commissions05 Mar 2020
Meenakshi B Iyer Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0590
Tribunals and Commissions05 Mar 2020
Sanjay Negi Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0587
Tribunals and Commissions05 Mar 2020
Ramesh & Ors. Vs The Delhi Development Authority & Anr.
Central Administrative Tribunal · (2020) 03 CAT CK 0583
Tribunals and Commissions05 Mar 2020
Constable Rahul Vs The Commissioner Of Police & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0565
Tribunals and Commissions05 Mar 2020Partly Allowed
Constable Rahul Vs Commissioner Of Police And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0073
Tribunals and Commissions05 Mar 2020Dismissed
Ranvir Singh Vs Chairman Cum MD And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0044
Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions05 Mar 2020Dismissed
Udai Vir Singh (Retd) Vs Govt. Of NCT Of Delhi/Union Of India And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0043
Tribunals and Commissions05 Mar 2020Dismissed
Ramesh Dutt, Driver Vs Delhi Transport Corporation And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0042
Motor Vehicles Act, 1988 — Section 133Indian Penal Code, 1860 — Section 279, 304ADTC (Appointment & Terms Of Service Condition) Rule, 1952 — Rule 15(2)
Tribunals and Commissions05 Mar 2020Dismissed
Ram Niwas Saini, PET, S.V.Shikarpur Vs Govt. Of NCT Of Delhi And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0041
Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 14Central Civil Services (Conduct) Rules, 1964 — Rule 3Central Civil Services (Leave) Rules, 1972 — Rule 7
Tribunals and Commissions05 Mar 2020Dismissed
Monika Vs DSSSB And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0040