COURT ARCHIVE

Central Administrative Tribunal judgments, 2020

1,672 judgments · page 66 of 84

Tribunals and Commissions12 Mar 2020

Nitin Kumar Jain Vs Union Of India & Ors.

Central Administrative Tribunal · (2020) 03 CAT CK 0577

Right to Information (RTI) Act, 2005Constitution of India-Article 226Uttar Pradesh Secondary Education Services Selection Board Act, 1982
Tribunals and Commissions12 Mar 2020Dismissed

N. K. Yadav Vs Union Of India And Others

Central Administrative Tribunal · (2020) 03 CAT CK 0059

Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17