Tribunals and Commissions17 Jun 2020Disposed Of
Kshitiz Gupta Vs Union Of India And Others
Central Administrative Tribunal · (2020) 06 CAT CK 0002
Administrative Tribunals Act, 1985 — Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 64 of 84
Tribunals and Commissions11 Jun 2020Dismissed
Dr. Avinash Kumar Vs Government Of NCT Of Delhi And Others
Central Administrative Tribunal · (2020) 06 CAT CK 0001
Tribunals and Commissions22 Mar 2020
ESIC Pharmacist Association, Delhi (Regd.) & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0627
Tribunals and Commissions20 Mar 2020
Vishvendra Singh & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0555
Tribunals and Commissions20 Mar 2020Dismissed
Vishvendra Singh And Others Vs Union Of India And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0082
Tribunals and Commissions19 Mar 2020
Sangeeta Rao Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0630
Constitution of India-Article 338, 338(4)
Tribunals and Commissions18 Mar 2020
Mrs. Kusum Verma Vs The Commissioner & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0635
Delhi School Education Act, 1973-Rule 47, 47(2), 47(3)
Tribunals and Commissions18 Mar 2020
Mahendra Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 03 CAT CK 0588
Tribunals and Commissions18 Mar 2020
Dr. A.K. Jha Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0580
Central Civil Services (Conduct) Rules, 1964-Rule 3, 3 CCCS (CCA) Rules, 1965-Rule 11, 14, 14(1), 14(2), 15The Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013-Section 11, 12, 13, 15
Tribunals and Commissions18 Mar 2020
Union Of India & Ors. Vs Kiran Pal
Central Administrative Tribunal · (2020) 03 CAT CK 0570
Tribunals and Commissions18 Mar 2020
Rahul Bansal Vs Commissioner Of Police & Anr.
Central Administrative Tribunal · (2020) 03 CAT CK 0566
IPC-Sections 147, 148, 323, 325, 341, 427, 452, 504, 506, 509Eve-Teasing Act-Section 4Criminal Procedure Code
Tribunals and Commissions18 Mar 2020
Smt. Pushp Lata Gupta Vs Directorate Of Education & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0561
Tribunals and Commissions18 Mar 2020
Smt. Rekha Pasricha Vs Kendriya Vidyalaya Sangathan & Anr.
Central Administrative Tribunal · (2020) 03 CAT CK 0559
Tribunals and Commissions18 Mar 2020
Mukesh Bhardwaj Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 03 CAT CK 0558
Tribunals and Commissions18 Mar 2020
Manjeet Singh Vs Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2020) 03 CAT CK 0556
Tribunals and Commissions18 Mar 2020Allowed
Rekha Pasricha Vs Kendriya Vidyalaya Sangathan And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0081
Tribunals and Commissions18 Mar 2020Dismissed
Rahul Bansal Vs Commissioner Of Police And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0080
Indian Penal Code, 1860 — Section 323, 341, 427, 509Eve Teasing Act, 1998 7mdash; Section 4
Tribunals and Commissions18 Mar 2020Dismissed
Pushp Lata Gupta Vs Directorate Of Education And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0079
Tribunals and Commissions18 Mar 2020Partly Allowed
Kusum Verma Vs Commissioner And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0078
Delhi School Education Rule, 1973 — Rule 47, 47(2), 47(3)
Tribunals and Commissions18 Mar 2020
Mahendra Singh (Ex. Assistant Engineer CPWD) Vs Union Of India And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0077