Tribunals and Commissions09 Jul 2020
Ranbir Tanwar Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 07 CAT CK 0641
Central Civil Services (Pension) Rules, 1972-Rule 54 (6)
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 62 of 84
Tribunals and Commissions09 Jul 2020Disposed Of
Ranbir Tanwar Vs Union Of India & Others
Central Administrative Tribunal · (2020) 07 CAT CK 0012
Central Civil Services (Pension) Rules, 1972 — Rule 54(6)
Tribunals and Commissions08 Jul 2020
Joginder Singh Vs Bharat Sanchar Nigam Ltd. & Ors.
Central Administrative Tribunal · (2020) 07 CAT CK 0639
Tribunals and Commissions08 Jul 2020Dismissed
Joginder Singh Vs Bharat Sanchar Nigam Ltd & Others
Central Administrative Tribunal · (2020) 07 CAT CK 0011
Tribunals and Commissions07 Jul 2020
Rajesh Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 07 CAT CK 0648
CCS Pension Rules 1972-Rules 69RTI Act
Tribunals and Commissions07 Jul 2020Dismissed
Rajesh Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2020) 07 CAT CK 0010
Central Civil Services (Pension) Rules, 1972 — Rule 69
Tribunals and Commissions06 Jul 2020
Abha Kumari Vs Govt. of N.C.T.D. & Anr.
Central Administrative Tribunal · (2020) 07 CAT CK 0642
Tribunals and Commissions06 Jul 2020
Alka Sharma Vs North Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2020) 07 CAT CK 0637
Tribunals and Commissions06 Jul 2020
Ms.Sushama Solomon Vs Govt. Of National Capital Territory & Ors.
Central Administrative Tribunal · (2020) 07 CAT CK 0631
Tribunals and Commissions06 Jul 2020
Nagar Nigam Shikashak Sangh (Regd.) & Ors. Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 07 CAT CK 0601
Tribunals and Commissions06 Jul 2020Disposed Of
Alka Sharma Vs North Delhi Municipal Corporation & Others
Central Administrative Tribunal · (2020) 07 CAT CK 0009
Tribunals and Commissions06 Jul 2020Disposed Of
Abha Kumari Vs Govt. Of N.C.T.D & Others
Central Administrative Tribunal · (2020) 07 CAT CK 0008
Tribunals and Commissions06 Jul 2020Disposed Of
Sushama Solomon Vs Govt. Of National Capital Territory & Others
Central Administrative Tribunal · (2020) 07 CAT CK 0007
Tribunals and Commissions03 Jul 2020
Mahesh Kumar Vs UOI & Ors.
Central Administrative Tribunal · (2020) 07 CAT CK 0645
Tribunals and Commissions03 Jul 2020
Dr. Pradeep Raj Karat Vs State Of Odisha & Ors.
Central Administrative Tribunal · (2020) 07 CAT CK 0633
A.T. Act, 1985-Section 19Constitution of India-Article 14, 16, 21All India Services (Discipline and Appeal) Rules, 1969
Tribunals and Commissions03 Jul 2020Disposed Of
Mahesh Kumar Vs UOI & Others
Central Administrative Tribunal · (2020) 07 CAT CK 0006
Tribunals and Commissions03 Jul 2020Disposed Of
Dr. Pradeep Raj Karat Vs State Of Odisha & Others
Central Administrative Tribunal · (2020) 07 CAT CK 0005
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14, 16, 21
Tribunals and Commissions02 Jul 2020
Dr. K.K. Prasad Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 07 CAT CK 0644
Tribunals and Commissions02 Jul 2020
Dr. Ashok Kumar Ahluwalia Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 07 CAT CK 0643
Tribunals and Commissions02 Jul 2020
Deepak Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2020) 07 CAT CK 0638
Administrative Tribunals Act, 1985-Section 19