Tribunals and Commissions02 Mar 2020
Dilip Kumar Vs New Delhi Municipal Council
Central Administrative Tribunal · (2020) 03 CAT CK 0589
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 72 of 84
Tribunals and Commissions02 Mar 2020Dismissed
Kishore Kumar Vishwakarma Vs Secretary And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0010
Tribunals and Commissions02 Mar 2020Disposed Of
Vivek Mohan Gupta And Others Vs Union Of India And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0009
Tribunals and Commissions02 Mar 2020Dismissed
Dilip Kumar Vs New Delhi Municipal Council
Central Administrative Tribunal · (2020) 03 CAT CK 0008
Tribunals and Commissions02 Mar 2020Dismissed/ Disposed Of
Kalyan Sharma Vs Indian Post & Telegraph Department
Central Administrative Tribunal · (2020) 03 CAT CK 0007
Tribunals and Commissions02 Mar 2020Allowed
D.N. Gandhi Vs Union Of India And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0006
Tribunals and Commissions02 Mar 2020Dismissed
Rahul Kumar And Others Vs Union Of India And Others
Central Administrative Tribunal · (2020) 03 CAT CK 0003
Tribunals and Commissions02 Mar 2020Disposed Of
Neeraj Shokeen Vs Delhi Transport Corporation And Ors
Central Administrative Tribunal · (2020) 03 CAT CK 0001
Tribunals and Commissions26 Feb 2020
All India Association Of Central Excise Gazetted Executive Officers, Delhi & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 02 CAT CK 1001
CCS (RP) Rules, 2008
Tribunals and Commissions26 Feb 2020
Vinod Kumar Pandey Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 02 CAT CK 0995
Tribunals and Commissions26 Feb 2020Allowed
Ram Lal Meena Vs The Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 02 CAT CK 0975
CCS (Pension) Rules, 1972-Rule 41
Tribunals and Commissions26 Feb 2020Dismissed
Vinod Kumar Pandey Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 02 CAT CK 0043
Tribunals and Commissions26 Feb 2020Disposed Of
All India Association Of Central Excise Gazetted Executive Officers, Delhi And Others Vs Union Of India And Others
Central Administrative Tribunal · (2020) 02 CAT CK 0038
Tribunals and Commissions26 Feb 2020
Ram Lal Meena Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2020) 02 CAT CK 0037
Central Civil Services (Pension) Rules, 1972 — Rule 41
Tribunals and Commissions25 Feb 2020
Smt. Geeta Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 02 CAT CK 0977
Tribunals and Commissions25 Feb 2020
Ram Singh Vs Indian Council Of Agricultural Research & Anr.
Central Administrative Tribunal · (2020) 02 CAT CK 0976
Administrative Tribunals Act-Section 21, 21(1), 21(3)
Tribunals and Commissions25 Feb 2020Dismissed
Ram Singh Vs Indian Council Of Agricultural Research And Ors
Central Administrative Tribunal · (2020) 02 CAT CK 0032
Administrative Tribunals Act, 1985 — Section 21
Tribunals and Commissions25 Feb 2020Dismissed
Geeta Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 02 CAT CK 0031
Tribunals and Commissions24 Feb 2020
Shri Mahesh Narayan Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 02 CAT CK 0970
Tribunals and Commissions24 Feb 2020Disposed Of
Mahesh Narayan Vs Union Of India
Central Administrative Tribunal · (2020) 02 CAT CK 0039