COURT ARCHIVE

Uttarakhand High Court judgments

21,155 judgments · page 916 of 1,058

High Courts15 Feb 2010Allowed

Pact Constructions (P) Ltd. Vs India Glycols Ltd.

Uttarakhand High Court · AIR 2010 Utt 104 : (2010) 1 UD 315

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 7 Rule 1, Order 7 Rule 14, Order 8 Rule 1, Order 8 Rule 1A

High Courts15 Feb 2010Dismissed

Birbal and Others Vs State of Uttarakhand and Others

Uttarakhand High Court · (2011) 2 UC 1399

High Courts15 Feb 2010Allowed

Sumer Singh Vs State of U.P. (Now Uttarakhand)

Uttarakhand High Court · (2010) 1 NCC 893

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 107, 302, 306

High Courts15 Feb 2010Dismissed

Regional Manager, Uttarakhand Transport Corporation and Another Vs Vinod Kumar and Another

Uttarakhand High Court · (2010) 02 UK CK 0001

High Courts11 Feb 2010

Prof. Ajay Singh Rawat Vs Union of India (UOI) and Others

Uttarakhand High Court · (2010) 02 UK CK 0026

High Courts10 Feb 2010

Lake Development Authority Vs Mahesh Chandra Joshi

Uttarakhand High Court · (2010) 02 UK CK 0070

High Courts10 Feb 2010Allowed

Dr. Nikhat Arifa Khan Vs Management Committee of Campus School and Others

Uttarakhand High Court · (2010) 02 UK CK 0035

High Courts10 Feb 2010

Prakash, Channi, Tilak Ram and Shauraj Vs The State

Uttarakhand High Court · (2010) 1 NCC 578 : (2010) 1 UC 536 : (2010) 1 UD 182

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 207, 374Penal Code, 1860 (IPC) — Section 302, 34

High Courts10 Feb 2010

Rajeev Gupta Vs Union of India (UOI) and Others

Uttarakhand High Court · (2010) 02 UK CK 0017

Constitution of India, 1950 — Article 75, 99Representation of the People Act, 1951 — Section 100, 101, 81

High Courts09 Feb 2010Dismissed

Prashant Jaiswal and Others Vs State of Uttarakhand and Others

Uttarakhand High Court · (2010) 02 UK CK 0062

General Clauses Act, 1897 — Section 6AMotor Vehicles Act, 1988 — Section 67, 68

High Courts09 Feb 2010

Sharif Vs State of Uttarakhand

Uttarakhand High Court · (2010) 02 UK CK 0042

Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 302, 304, 307

High Courts09 Feb 2010Dismissed

Akhilesh Kumar Bisht Vs Smt. Sunita Kumari

Uttarakhand High Court · AIR 2010 Utt 112

Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13

High Courts09 Feb 2010Dismissed

Raj Kumar and Others Vs State of Uttarakhand and Another

Uttarakhand High Court · AIR 2010 Utt 108

Constitution of India, 1950 — Article 243D, 243G

High Courts08 Feb 2010Dismissed

Bahadur Singh Vs State of Uttarakhand

Uttarakhand High Court · (2010) 1 NCC 583 : (2010) 1 UC 532

Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 302, 34Uttar Pradesh Reorganisation Act, 2000 — Section 35

High Courts08 Feb 2010Dismissed

Sobat Singh Vs District Judge and Others

Uttarakhand High Court · (2010) 02 UK CK 0063

High Courts15 Jan 2010

Yaseen Abdul Saiyyad Vs State of Uttarakhand

Uttarakhand High Court · (2010) 01 UK CK 0005

Penal Code, 1860 (IPC) — Section 420, 467, 468, 471

High Courts15 Jan 2010

Rajan Joshi and Another Vs State of Uttarakhand and Others

Uttarakhand High Court · (2010) 01 UK CK 0003

High Courts15 Jan 2010

Manisha Verma and Others Vs State of Uttarakhand and Another

Uttarakhand High Court · (2010) 01 UK CK 0001

High Courts13 Jan 2010

Diwan Singh and Others Vs State of Uttarakhand and Another

Uttarakhand High Court · (2010) 1 DMC 310

Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A

High Courts11 Jan 2010Allowed

Mussoorie Dehradun Development Authority Vs Chief Information Commissioner and Others

Uttarakhand High Court · AIR 2010 Utt 114

Right to Information Act, 2005 — Section 11, 15(2), 19, 19(1), 19(3)