High Courts23 Feb 2010Dismissed
Sarjeet Singh Vs State of U.P. and Others
Uttarakhand High Court · (2010) 02 UK CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439, 46
COURT ARCHIVE
Uttarakhand High Court judgments
21,155 judgments · page 915 of 1,058
High Courts23 Feb 2010Dismissed
Shri Mahendra Lal Jaini (since deceased Jinendra Lal Jain, Gyanendra Kumar Jain, Achal Kumar Jain and Kamod Kumar Jain) Vs The Additional District Judge, The Forest Settlement Officer and The State of Uttar Pradesh (Now State of Uttarakhand)
Uttarakhand High Court · (2010) 1 UD 250
Constitution of India, 1950 — Article 13, 14, 19, 226, 31Forest Act, 1927 — Section 17, 18, 26, 4, 6
High Courts23 Feb 2010
Alok Kumar Pandey Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 02 UK CK 0015
High Courts22 Feb 2010
Doon Valley Brewers Ltd. Vs Commissioner of Commercial Tax and Others
Uttarakhand High Court · (2010) 29 VST 440
Uttarakhand Value Added Tax Act, 2005 — Section 25, 26, 57
High Courts22 Feb 2010Dismissed
Smt. Kaura Devi Kukreti and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 1 UD 259
High Courts22 Feb 2010Dismissed
Pushkar Gorrani Vs The State
Uttarakhand High Court · (2010) 1 UD 349
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 307, 324
High Courts22 Feb 2010Allowed
Sri Kedar Datt Bhardwaj Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 02 UK CK 0012
High Courts19 Feb 2010Allowed
Dileep and Another Vs The State
Uttarakhand High Court · (2010) 1 UD 354
Criminal Procedure Code, 1973 (CrPC) — Section 14, 173, 190, 193, 207Penal Code, 1860 (IPC) — Section 323, 325, 34, 452Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 14, 3
High Courts18 Feb 2010Dismissed
Sri Narendra Singh Gusain, Smt. Kusumlata, Smt. Kamarjahan and Vishal Thapa Vs Chairman State Appellate Tribunal, Regional Transport Authority and Sri Surendra Kumar @ Sri Surendra Singh
Uttarakhand High Court · (2010) 02 UK CK 0009
High Courts18 Feb 2010Allowed
Harsh Wardhan Kala Vs State of Uttar Pradesh and Others
Uttarakhand High Court · (2010) 02 UK CK 0008
High Courts17 Feb 2010Dismissed
Harish Kumar Pal and Others Vs State of Uttarakhand and Another
Uttarakhand High Court · (2010) 02 UK CK 0006
High Courts17 Feb 2010Dismissed
Bhagwan Jagannath Mandir Seva Samiti Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 02 UK CK 0005
High Courts17 Feb 2010Dismissed
Garhwal Jal Sansthan Vs Presiding Officer, Labour Court and Another
Uttarakhand High Court · (2010) 1 UD 311
Industrial Disputes Act, 1947 — Section 10, 33C
High Courts17 Feb 2010Dismissed
Naresh Chaudhary Vs Smt. Kaushalya Chaudhary Smt. Kaushalya Chaudhary Vs Naresh Chand Chaudhary
Uttarakhand High Court · (2010) 02 UK CK 0003
High Courts16 Feb 2010Dismissed
The State Vs Jan Ali and Others
Uttarakhand High Court · (2010) 02 UK CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 378Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 323, 34, 498A
High Courts16 Feb 2010Dismissed
Pankaj Kumar Nainiwal Vs Chancellor, Govind Ballabh Pant Agricultural and Technology University and Others
Uttarakhand High Court · (2010) 02 UK CK 0056
High Courts16 Feb 2010Dismissed
Neeraj Parihar Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 02 UK CK 0052
Constitution of India, 1950 — Article 13, 366
High Courts16 Feb 2010
Dr. B.K. Awasthi (Retired Medical Officer) Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 3 UC 1494
Uttar Pradesh Reorganisation Act, 2000 — Section 54
High Courts16 Feb 2010
Smt. Baljeet Kaur and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 02 UK CK 0050
High Courts15 Feb 2010Dismissed
State of Uttarakhand and Another Vs Village Panchayat Adhikari Association and Another
Uttarakhand High Court · (2010) 02 UK CK 0069