High Courts26 Feb 2010
Smt. Urmila Rawat Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 1 UD 301
COURT ARCHIVE
Uttarakhand High Court judgments
21,155 judgments · page 914 of 1,058
High Courts26 Feb 2010Dismissed
Laxmi Sugar Mills Co. Ltd. Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 1 UD 260
Uttar Pradesh Sugarcane (Regulation of Supply and Purchase) Act, 1953 — Section 12(2), 15(4)
High Courts26 Feb 2010
Ramesh Dogra Vs State of Uttarakhand
Uttarakhand High Court · (2010) 02 UK CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 376, 496
High Courts26 Feb 2010Dismissed
The Union of India (UOI) and Others Vs Anand Prasad
Uttarakhand High Court · (2010) 02 UK CK 0030
High Courts26 Feb 2010Dismissed
Ex Lance Naik Krishan Kumar Vs Union of India (UOI)
Uttarakhand High Court · (2010) 1 UD 265
Army Act, 1950 — Section 106, 108, 109, 110, 112
High Courts25 Feb 2010
Pratap Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 02 UK CK 0041
High Courts25 Feb 2010
Madan Chandra Bhandari Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 02 UK CK 0025
Constitution of India, 1950 — Article 226
High Courts25 Feb 2010Dismissed
Patu and Teerath Pal Vs The State
Uttarakhand High Court · (2010) 02 UK CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 376
High Courts25 Feb 2010Allowed
Sanjay Chaudhary Vs The State
Uttarakhand High Court · (2010) 1 UD 344
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 52, 55, 57, 8
High Courts25 Feb 2010Allowed
Dhurat Singh @ Raju Vs State of Uttaranchal
Uttarakhand High Court · (2010) 1 NCC 883 : (2010) 1 UD 423
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 30Penal Code, 1860 (IPC) — Section 302
High Courts24 Feb 2010Allowed
Kamla Rani and Another Vs State of Uttrakhand
Uttarakhand High Court · (2010) 02 UK CK 0047
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Dowry Prohibition Act, 1961 — Section 2Penal Code, 1860 (IPC) — Section 30, 304B, 306, 34, 498A
High Courts24 Feb 2010Dismissed
Ramesh Chand Vs Smt. Tara Devi and Others
Uttarakhand High Court · (2010) 02 UK CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 397, 401Family Courts Act, 1984 — Section 19
High Courts24 Feb 2010Dismissed
Smt. Neelam Sharma Vs The Government of India and Others
Uttarakhand High Court · (2010) 02 UK CK 0034
Constitution of India, 1950 — Article 226
High Courts24 Feb 2010
Smt. Anita Sagar and Others Vs Chairman, Nainital-Almora Kshetriya Gramin Bank and Others
Uttarakhand High Court · (2010) 02 UK CK 0022
High Courts23 Feb 2010Dismissed
Bal Krishna Vs Oil and Natural Gas Corporation Ltd. and Others
Uttarakhand High Court · (2010) 02 UK CK 0055
Oil and Natural Gas Corporation (Conduct Discipline and Appeal) Rules, 1994 — Rule 3J, 4(1)
High Courts23 Feb 2010Dismissed
Chairman/Secretary, Krishi Utpadan Mandi Samiti and Another Vs Prescribed Authority, Labour Court and Another
Uttarakhand High Court · (2010) 02 UK CK 0054
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N
High Courts23 Feb 2010Dismissed
Keshar Singh Chauhan Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 02 UK CK 0038
High Courts23 Feb 2010Dismissed
Smt. Neelam Bisht and Another and Smt. Bhagwati Rawat and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 02 UK CK 0037
High Courts23 Feb 2010
Sandhya Bhatt Vs State of Uttarakhand and Others
Uttarakhand High Court · (2010) 02 UK CK 0036
High Courts23 Feb 2010Dismissed
Ashok and Raj Kumar Vs State of Uttarakhand
Uttarakhand High Court · (2010) 02 UK CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 302, 364, 365, 379